High Courts16 Jul 2003Dismissed
State of Haryana and Others Vs Chander Parkash
Punjab And Haryana At Chandigarh · (2004) 136 PLR 606 : (2003) 4 RCR(Civil) 634
Land Acquisition Act, 1894 — Section 18
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 37 of 88
High Courts16 Jul 2003Dismissed
M/s. Maya Ram and Sons Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 544 : (2003) 4 RCR(Criminal) 114
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 7
High Courts16 Jul 2003Dismissed
Ashwani Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 539 : (2003) 4 RCR(Criminal) 166
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 361, 363, 366, 376
High Courts16 Jul 2003Dismissed
Gunwanti @ Hardei Vs Nand Kaur
Punjab And Haryana At Chandigarh · (2004) 136 PLR 232 : (2003) 4 RCR(Civil) 331
Succession Act, 1925 — Section 63
High Courts16 Jul 2003Dismissed
Baljinder Singh Vs Presiding Officer and Another
Punjab And Haryana At Chandigarh · (2003) 135 PLR 310
Industrial Disputes Act, 1947 — Section 10
High Courts16 Jul 2003Dismissed
Sant Lal Vs Johri Lal and Others
Punjab And Haryana At Chandigarh · (2004) 1 CivCC 210 : (2004) 136 PLR 387 : (2003) 4 RCR(Civil) 661
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts16 Jul 2003
Vinay Mahajan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 Cri.CC 205 : (2003) 4 RCR(Criminal) 337
High Courts16 Jul 2003
Shyam Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 4 RCR(Criminal) 111
High Courts16 Jul 2003
Satpal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 3 AICLR 870 : (2004) 1 CLR 25 : (2004) 1 Crimes 476 : (2003) 3 RCR(Criminal) 855
High Courts16 Jul 2003Dismissed
Suraj Mal Vs Shiv Lal and Another
Punjab And Haryana At Chandigarh · (2003) 135 PLR 116 : (2004) 1 RCR(Civil) 410
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts16 Jul 2003Allowed
Roshan Lal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 199 : (2003) 4 RCR(Civil) 220
Land Acquisition Act, 1894 — Section 5A
High Courts16 Jul 2003Dismissed
Mauriya Udyog Limited Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2003) 135 PLR 213
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts16 Jul 2003Dismissed
Karan Singh and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 10 CriminalCC 516 : (2004) 3 RCR(Criminal) 827
Penal Code, 1860 (IPC) — Section 325, 34
High Courts16 Jul 2003Dismissed
Sanjay Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 528 : (2003) 4 RCR(Criminal) 136
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts16 Jul 2003Dismissed
Mahender Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 336 : (2003) 3 RCR(Criminal) 776
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 41, 42, 43, 50
High Courts16 Jul 2003Dismissed
Giani Ram Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 366 : (2003) 3 RCR(Criminal) 723
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 7
High Courts15 Jul 2003Dismissed
The State of Punjab and Others Vs Aneja Construction Company
Punjab And Haryana At Chandigarh · (2003) 3 ARBLR 117 : (2004) 136 PLR 153 : (2003) 4 RCR(Civil) 156
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts15 Jul 2003Allowed
Balwant Singh and Others Vs Avtar Singh and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 854 : (2003) 4 RCR(Civil) 111
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts15 Jul 2003Allowed
Jiwan Lal Kapoor Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2003) 184 CTR 251 : (2004) 269 ITR 115
Income Tax Act, 1961 — Section 132, 158BD
High Courts15 Jul 2003
Chander Kanta Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2005) 1 RCR(Criminal) 734