CourtKutchehry.com

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2003

1,755 judgments · page 39 of 88

High Courts10 Jul 2003Dismissed

Sawaran Singh Vs Ajit Singh

Punjab And Haryana At Chandigarh · (2004) 1 CivCC 522 : (2004) 136 PLR 350(2) : (2003) 4 RCR(Civil) 230

Specific Relief Act, 1963 — Section 20, 21
Read judgment
High Courts10 Jul 2003Dismissed

Satpal Vs Rohtash and Others

Punjab And Haryana At Chandigarh · (2003) 135 PLR 884 : (2003) 4 RCR(Civil) 169

Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 60, 76, 83
Read judgment
High Courts09 Jul 2003Dismissed

Smt. Kailash Wati Vs Badri

Punjab And Haryana At Chandigarh · (2004) 137 PLR 725 : (2004) 1 RCR(Rent) 199

East Punjab Urban Rent Restriction Act, 1949 — Section 13
Read judgment
High Courts09 Jul 2003Allowed

Hari Pal Vs State of Haryana

Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 375 : (2003) 3 RCR(Criminal) 788

Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 302, 306, 34
Read judgment
High Courts09 Jul 2003Dismissed

Malkiat Singh Vs Khushi Ram and Others

Punjab And Haryana At Chandigarh · (2005) 141 PLR 822 : (2005) 2 RCR(Rent) 292

East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 10, 12, 13, 15(2), 15(6)
Read judgment