High Courts07 Feb 2002Allowed
Life Insurance Corporation of India Vs Amar Preet Kaur and Others
Punjab And Haryana At Chandigarh · (2003) 2 ACC 92 : (2002) ACJ 2092 : (2002) 2 RCR(Civil) 56
Contract Act, 1872 — Section 7, 8
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2002
1,297 judgments · page 58 of 65
High Courts07 Feb 2002
Central Bureau of Investigation Vs Jasminder Singh
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 662 : (2002) 3 Crimes 338 : (2002) 2 RCR(Criminal) 308
High Courts07 Feb 2002Dismissed
Raj Kumar Vs Chandigarh Housing Board and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 506
Chandigarh Housing Board (Allotment Management and Sale of Tenements) Regulations, 1979 — Regulation 6(1)
High Courts07 Feb 2002Allowed
Sardari Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) CriLJ 383
Penal Code, 1860 (IPC) — Section 120B, 465, 471
High Courts06 Feb 2002
Balwant Singh and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 642 : (2002) 2 CCC 98 : (2002) 2 RCR(Criminal) 369
High Courts06 Feb 2002Dismissed
Urjit Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 361 : (2002) 112 CompCas 183 : (2002) 2 RCR(Criminal) 145
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Feb 2002Dismissed
Dr. Sanjeev Handa Vs Post Graduate Institute of Medical Education and Research, Chandigarh and Another
Punjab And Haryana At Chandigarh · (2002) 02 P&H CK 0033
High Courts06 Feb 2002Allowed
Madan Lal Vs Rang Lal
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 352 : (2002) 3 RCR(Criminal) 297
Penal Code, 1860 (IPC) — Section 200, 202, 203, 204, 307
High Courts05 Feb 2002Dismissed
Gurwinder Singh and Others Vs Bawa Singh and Others
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 623 : (2002) 3 RCR(Civil) 788
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts05 Feb 2002Dismissed
Smt. Bimla Devi Vs Gurnam Singh and Others
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 211 : (2002) 2 RCR(Civil) 523
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts05 Feb 2002
Baldev Singh Vs Dhanna Ram
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 255 : (2002) 1 CLR 397 : (2002) 1 RCR(Criminal) 715
High Courts05 Feb 2002Allowed
Nitya Nand Choudhary and Others Vs Kurukshetra University and Others
Punjab And Haryana At Chandigarh · AIR 2002 P&H 299
Constitution of India, 1950 — Article 226
High Courts05 Feb 2002
Hukam and others Vs Manga and another
Punjab And Haryana At Chandigarh · AIR 2003 P&H 287 : (2004) 2 CivCC 37 : (2004) 2 CivCC 37 : (2004) 2 ICC 500 : (2003) 2 PLJ 583 : (2003) 3 PLR 753 : (2004) 1 RCR(Civil) 422
High Courts05 Feb 2002Dismissed
Raj Pesticides Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2002) 254 ITR 251
Income Tax Act, 1961 — Section 256, 28
High Courts05 Feb 2002Allowed
Satbir Singh and Others Vs Ajit Singh and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 562
Punjab State Election Commission Act, 1994 — Section 89(1)
High Courts05 Feb 2002Dismissed
Ram Piari and Others Vs Bimla and Another
Punjab And Haryana At Chandigarh · AIR 2002 P&H 323
Limitation Act, 1963 — Article 64 , 65
High Courts04 Feb 2002
M/s Mangat Ram Raj Kumar Vs M/s Gurdit Singh Jagrup Singh
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 466 : (2002) 3 RCR(Criminal) 448
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482
High Courts04 Feb 2002Dismissed
S.I./Exe. Shaminder Singh Vs Director General, Central Industrial Security Force, New Delhi and Others
Punjab And Haryana At Chandigarh · (2002) 02 P&H CK 0095
Central Industrial Security Force Rules, 1969 — Rule 49(1)
High Courts04 Feb 2002
Union of India (UOI) Vs Upper India Steel Mfg. Co. Ltd.
Punjab And Haryana At Chandigarh · (2002) 141 ELT 634
Central Excise Rules, 1944 — Rule 57A, 57QCentral Excises and Salt Act, 1944 — Section 35H(1)
High Courts04 Feb 2002
Gurmail Batwa Vs Onkar Singh
Punjab And Haryana At Chandigarh · (2002) 3 AICLR 272 : (2002) 2 CCC 367 : (2002) 2 RCR(Criminal) 823