High Courts04 Feb 2002
Sat Kumar @ Nanha Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 3 AICLR 482 : (2002) 2 RCR(Criminal) 311
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2002
1,297 judgments · page 59 of 65
High Courts04 Feb 2002Allowed
Jagat Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 626
Haryana Panchayati Raj Act, 1994 — Section 175(1)
High Courts04 Feb 2002Dismissed
Income Tax Officer Vs Delhi Fruit Company
Punjab And Haryana At Chandigarh · (2002) 254 ITR 1
Income Tax Act, 1961 — Section 271(1), 276C, 277, 278B
High Courts04 Feb 2002Dismissed
The Haryana Financial Corporation Vs Mrs. Kulwant Kaur and Others
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 422 : (2002) 2 RCR(Civil) 681
State Financial Corporations Act, 1951 — Section 29
High Courts04 Feb 2002Allowed
Basant Lal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 565
Constitution of India, 1950 — Article 226Punjab New Mandi Townships (Development and Regulation) Act, 1960 — Section 13
High Courts04 Feb 2002
Shree Narain Metal Rolling Mills Vs CEGAT
Punjab And Haryana At Chandigarh · (2002) 141 ELT 636
Central Excises and Salt Act, 1944 — Section 35FConstitution of India, 1950 — Article 226
High Courts04 Feb 2002Allowed
Mohinder Lal Puri Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 02 P&H CK 0019
Punjab Civil Services Rules — Rule 7.5
High Courts04 Feb 2002Allowed
Mohinder Singh and Others Vs Raghu Nath
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 28
Civil Procedure Code, 1908 (CPC) — Section 9Haryana Canal and Drainage Act, 1974 — Section 25
High Courts04 Feb 2002Dismissed
Sher Singh and Others Vs Mahabir Singh and Others
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 19 : (2002) 3 RCR(Civil) 32
High Courts01 Feb 2002Dismissed
Mahabir Vegetable Oil (P) Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 127 STC 310
Haryana General Sales Tax Act, 1973 — Section 15
High Courts01 Feb 2002Dismissed
Haryana State and Others Vs Ashwani Kumar and Others
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 351
Haryana Development and Regulation of Urban Areas Act, 1975 — Section 7
High Courts01 Feb 2002Allowed
Balram Vs Haryana Vidyut Prasarn Nigam Ltd.
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 158
High Courts01 Feb 2002
Manjit Singh Guliani Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Criminal) 50
High Courts01 Feb 2002
Sham Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 1 CLR 314 : (2002) 2 RCR(Criminal) 144
High Courts01 Feb 2002Dismissed
Commissioner of Central Excise, Chandigarh-I Vs L.R. Alloys (P) Ltd.
Punjab And Haryana At Chandigarh · (2002) 83 ECC 23 : (2002) 141 ELT 337
Central Excise Rules, 1944 — Rule 57ACentral Excises and Salt Act, 1944 — Section 35H
High Courts01 Feb 2002
Smt. Manjit Kaur and Others Vs Avtar Singh and Others
Punjab And Haryana At Chandigarh · (2003) 2 ACC 10
High Courts01 Feb 2002Dismissed
Commissioner of Income Tax Vs Haryana Co-operative Sugar Mills Ltd.
Punjab And Haryana At Chandigarh · (2002) 123 TAXMAN 584
Income Tax Act, 1961 — Section 143(3), 260A, 80P(2), 80P(2)(d)
High Courts31 Jan 2002
Jai Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 1 CLR 383 : (2002) 2 CurLJ 26 : (2002) 2 RCR(Criminal) 99
High Courts31 Jan 2002Dismissed
Harpal Singh and Others Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (2003) 2 RCR(Civil) 756
Registration Act, 1908 — Section 17
High Courts31 Jan 2002
Umed Singh Pawar Vs Krishan Kumar Sharma
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 243 : (2002) 2 CCC 87 : (2002) 2 RCR(Criminal) 313