High Courts16 Feb 2002
Kashmir Vs Nasib Chand
Punjab And Haryana At Chandigarh · (2002) 3 LJR 300 : (2002) 1 PLJ 480 : (2002) 2 RCR(Civil) 518
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2002
1,297 judgments · page 56 of 65
High Courts15 Feb 2002
The Commissioner of Income Tax, Rohtak Vs Sh. Shanti Parshad Jain, Advocate, Hissar
Punjab And Haryana At Chandigarh · (2002) 02 P&H CK 0094
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20Gift Tax Act, 1958 — Section 16(1)
High Courts15 Feb 2002Dismissed
R. Kakkar Glass and Crockery House Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2002) 173 CTR 503 : (2002) 254 ITR 273
Income Tax Act, 1961 — Section 143(1), 147, 148
High Courts15 Feb 2002
Commissioner of Income Tax Vs Shanti Parshad Jain
Punjab And Haryana At Chandigarh · (2002) 255 ITR 161
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20Gift Tax Act, 1958 — Section 16(1), 26(2)
High Courts15 Feb 2002Dismissed
Harinder Singh Grewal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 02 P&H CK 0036
Constitution of India, 1950 — Article 226
High Courts15 Feb 2002
Bir Devinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 497 : (2002) 2 C.C.Cases 86 : (2002) 1 CLR 395 : (2002) 1 Marr.LJ 17 : (2002) 2 RCR(Criminal) 310
High Courts14 Feb 2002
Hardayan Singh Vs Chiranji Lal and Others
Punjab And Haryana At Chandigarh · (2003) 1 ACC 114 : (2003) ACJ 565 : (2002) 3 RCR(Civil) 656
Motor Vehicles Act, 1988 — Section 2(2), 2(21)
High Courts14 Feb 2002
Commissioner of Income Tax Vs Punjab State Industrial Development Corporation Ltd.
Punjab And Haryana At Chandigarh · (2002) 176 CTR 434 : (2002) 255 ITR 351 : (2003) 132 TAXMAN 637
Income Tax Act, 1961 — Section 145
High Courts14 Feb 2002
Paras Parsad Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 330 : (2002) 2 RCR(Criminal) 22
High Courts14 Feb 2002
Narain Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 2 CriminalCC 327 : (2002) 2 RCR(Criminal) 502
Criminal Procedure Code, 1973 (CrPC) — Section 565
High Courts14 Feb 2002Allowed
Balwinder Singh alias Baljinder Singh alias Jiji Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 705 : (2002) 3 RCR(Criminal) 556
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts13 Feb 2002Dismissed
State of Punjab Vs Shishu Pal Singh and Another
Punjab And Haryana At Chandigarh · (2002) CriLJ 4642
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 103, 104, 302, 304, 34
High Courts13 Feb 2002Allowed
Kulwinder and Others Vs Asha Rani
Punjab And Haryana At Chandigarh · (2002) 2 DMC 52 : (2002) 2 RCR(Criminal) 358
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts13 Feb 2002
Raj Kumar Sharma Vs Secretary, Government of India
Punjab And Haryana At Chandigarh · (2002) 122 TAXMAN 163
High Courts13 Feb 2002Dismissed
Mir Singh and Others Vs Sajjan Singh and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 90
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts13 Feb 2002Dismissed
Minakshi Saini and Others Vs Gurcharan Singh Bharmra and Others
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 229 : (2002) 2 RCR(Civil) 323
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97Transfer of Property Act, 1882 — Section 52
High Courts13 Feb 2002Dismissed
Krishan Singh Arora Vs Ms. Raj Kanta
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 677 : (2002) 1 RCR(Rent) 433
Limitation Act, 1963 — Section 5
High Courts13 Feb 2002
Commissioner of Income Tax Vs Oswal Woollen Mills Ltd.
Punjab And Haryana At Chandigarh · (2002) 174 CTR 242 : (2002) 254 ITR 666
Factories Act, 1948 — Section 79Income Tax Act, 1961 — Section 35B, 37
High Courts13 Feb 2002
Parwinder Singh Vs Balwinder Kaur
Punjab And Haryana At Chandigarh · (2002) 2 CurLJ 245 : (2002) 3 LJR 166 : (2002) 2 Marr.LJ 549 : (2002) 3 RCR(Civil) 232
High Courts13 Feb 2002
Mansa Ram Vs Sita Devi
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 705 : (2002) 2 RCR(Criminal) 597