High Courts25 Feb 2002Dismissed
Ram Shyam Vs Market Committee
Punjab And Haryana At Chandigarh · (2002) 2 ILR (P&H) 527 : (2002) 2 RCR(Civil) 691
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2002
1,297 judgments · page 55 of 65
High Courts25 Feb 2002
Ashok Bansal and others Vs Gurdas and another
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 288 : (2002) 4 ICC 136 : (2002) 3 LJR 725 : (2003) 1 LLR 97 : (2002) 2 PLJ 276 : (2002) 2 PLR 804 : (2002) 3 RCR(Civil) 792
High Courts22 Feb 2002
Hari Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 259 : (2002) 2 C.C.Cases 90 : (2002) 1 CLR 514 : (2002) 3 Crimes 333 : (2002) 2 RCR(Criminal) 316
High Courts22 Feb 2002
Piyara Singh and ors. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 CCC 252 : (2002) 3 RCR(Criminal) 290
High Courts21 Feb 2002
United India Insurance Company Limited Vs Chamkaur Singh and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 27
Motor Vehicles Act, 1988 — Section 149, 166
High Courts21 Feb 2002Dismissed
Smt. Harbans Kaur and Others Vs Yashpal Pandit and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 674
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Transfer of Property Act, 1882 — Section 52
High Courts21 Feb 2002
Municipal Committee, Patiala Vs Krishan Kumar Bansal
Punjab And Haryana At Chandigarh · (2002) 1 CurLJ 537 : (2002) 3 ICC 134 : (2002) 2 RCR(Civil) 580
High Courts21 Feb 2002
Commissioner of Income Tax Vs Porritts and Spencer (Asia) Ltd.
Punjab And Haryana At Chandigarh · (2002) 255 ITR 189
Income Tax Act, 1961 — Section 17(2), 32, 40A(5), 80J
High Courts20 Feb 2002
State of Haryana/Board of School Education Bhiwani Vs Sub Divisional Officer (Civil)-cum-Land Acquisition Collector, Bhiwani and another
Punjab And Haryana At Chandigarh · (2002) 1 CurLJ 525 : (2002) 3 ICC 121 : (2002) 3 LJR 72 : (2003) 1 LLR 31 : (2002) 3 RCR(Civil) 93
High Courts20 Feb 2002Dismissed
Raju Gurung Vs The State (U.T. Chandigarh)
Punjab And Haryana At Chandigarh · (2002) CriLJ 3426 : (2002) 2 RCR(Criminal) 373
Criminal Procedure Code, 1973 (CrPC) — Section 162, 173, 173(8)Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 302, 304, 308, 324, 34
High Courts20 Feb 2002Dismissed
Kulwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) CriLJ 3131 : (2002) 2 RCR(Criminal) 248
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 166(3)Explosive Substances Act, 1908 — Section 4, 5, 7
High Courts19 Feb 2002Allowed
Harsh Vardhan Arora Vs Smt. Kavita Arora
Punjab And Haryana At Chandigarh · (2002) 2 DMC 22 : (2002) 2 RCR(Criminal) 499
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts19 Feb 2002
Gulshan Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 717 : (2002) 2 RCR(Criminal) 366
High Courts19 Feb 2002
State of Punjab Vs Harnam Singh
Punjab And Haryana At Chandigarh · (2002) 2 CCC 120 : (2002) 2 RCR(Criminal) 507
High Courts19 Feb 2002Allowed
Darshan Singh Sahota Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2002 P&H 305 : (2002) 2 RCR(Civil) 546
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Feb 2002Dismissed
Mrs. Anita Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 2 CriminalCC 609 : (2002) 2 RCR(Criminal) 822
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts19 Feb 2002Allowed
Ms. Rashidan and Others Vs Baaz Ali
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 549 : (2002) 3 RCR(Criminal) 557
Criminal Procedure Code, 1973 (CrPC) — Section 125, 311, 397(2), 482
High Courts18 Feb 2002Dismissed
Mohinder Singh and Sons Vs Chawa Commission Shop
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 692 : (2002) 2 RCR(Civil) 700
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, Order 30 Rule 2, Order 6 Rule 17Partnership Act, 1932 — Section 4
High Courts18 Feb 2002
Karnail Singh Vs Kulwinder Singh
Punjab And Haryana At Chandigarh · (2002) 3 LJR 398 : (2002) 1 PLJ 356 : (2003) 1 RCR(Civil) 113
High Courts18 Feb 2002
Vinod Kumar Vs Manakshi Vaid
Punjab And Haryana At Chandigarh · (2002) 3 LJR 262 : (2002) 1 PLJ 483