High Courts07 Aug 2002
Balwant Singh and Others Vs Neki Ram
Punjab And Haryana At Chandigarh · (2003) 134 PLR 452 : (2003) 2 RCR(Rent) 165
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 4(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2002
1,297 judgments · page 29 of 65
High Courts07 Aug 2002
Siri Ram Vs Gram Panchayat Mau
Punjab And Haryana At Chandigarh · (2003) 1 ICC 672 : (2003) 2 LLR 214 : (2003) 1 PLJ 518 : (2002) 3 PLR 765 : (2003) 1 RCR(Civil) 82
High Courts07 Aug 2002
Smt. Kamlesh Kumari and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 843
Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979 — Regulation 11, 3, 8
High Courts07 Aug 2002Dismissed
Ram Singh and Another Vs Gurnam and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 320 : (2003) 2 RCR(Civil) 146
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts07 Aug 2002Dismissed
Melody House Agencies and Another Vs Union Territory Administration and Others
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 221
Capital of Punjab (Development and Regulation) Act, 1952 — Section 15, 8APunjab Capital (Development and Regulation) Buildings Rules, 1952 — Rule 5
High Courts07 Aug 2002
Sham Sunder Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 2 ICC 546 : (2003) 2 LJR 745 : (2003) 1 RCR(Civil) 164
High Courts06 Aug 2002Dismissed
Smt. Krishna Rani Vs Ram Kishan
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 519 : (2003) 133 PLR 88 : (2002) 4 RCR(Civil) 373
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1963 — Article 54
High Courts06 Aug 2002Allowed
Het Ram Vs Smt. Santo and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 368 : (2003) 2 RCR(Civil) 186
Limitation Act, 1963 — Section 5
High Courts06 Aug 2002Dismissed
Rahul Jain and Another Vs Alstom Ltd.
Punjab And Haryana At Chandigarh · (2003) 115 CompCas 475
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Aug 2002Dismissed
Ved Pal alias Vedu Vs Smt. Raj Rani
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 326 : (2003) 1 CivCC 655 : (2003) 133 PLR 455 : (2003) 1 RCR(Civil) 91
Registration Act, 1908 — Section 17(2)
High Courts05 Aug 2002Allowed
Ram Rattan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 133 PLR 196
Constitution of India, 1950 — Article 226
High Courts05 Aug 2002
K.D.Sharma Vs Ram Kumar Maan
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Criminal) 227
High Courts05 Aug 2002
Bayer India Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Criminal) 50
High Courts05 Aug 2002Dismissed
Bikramjjeet Singh Vs Ramesh Kumar and Others
Punjab And Haryana At Chandigarh · (2003) 1 BC 345 : (2003) 1 RCR(Civil) 350
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, 115
High Courts05 Aug 2002Dismissed
Amar Singh Vs Shashi Bala and Others
Punjab And Haryana At Chandigarh · (2004) ACJ 822 : (2003) 134 PLR 24
Insurance Act, 1938 — Section 39
High Courts05 Aug 2002
Sachdeva Rice Mills and Others Vs Smt. Raj Anand and Others
Punjab And Haryana At Chandigarh · (2003) 1 ACC 53 : (2003) ACJ 1482 : (2003) 1 CivCC 582 : (2003) 133 PLR 23 : (2003) 1 RCR(Civil) 383
Motor Vehicles Act, 1939 — Section 110, 110A, 110CC
High Courts05 Aug 2002Dismissed
Hardayal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 496
Constitution of India, 1950 — Article 226
High Courts05 Aug 2002Dismissed
State of Haryana Vs Anil Pesticides Limited and Another
Punjab And Haryana At Chandigarh · (2003) 132 STC 29
Constitution of India, 1950 — Article 226Haryana General Sales Tax Rules, 1975 — Rule 28A
High Courts02 Aug 2002Allowed
Devinder Singh Vs R.S. Bhatia and Others
Punjab And Haryana At Chandigarh · (2004) 1 ACC 549 : (2003) 1 ACC 576 : (2003) ACJ 1761 : (2003) 133 PLR 106
Motor Vehicles Act, 1988 — Section 166
High Courts02 Aug 2002
Ram Singh Lambardar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 195
Constitution of India, 1950 — Article 226Punjab Village Common Lands (Regulation) Act, 1961 — Section 13A