High Courts01 Aug 2002Dismissed

Siri Ram Vs Gram Panchayat

Punjab And Haryana At Chandigarh · (2002) 08 P&H CK 0036

Constitution of India, 1950 — Article 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 13B
High Courts01 Aug 2002Dismissed

Rajinder Singh Vs Gurmail Singh

Punjab And Haryana At Chandigarh · (2003) 133 PLR 428 : (2003) 2 RCR(Civil) 178

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19A, Order 9 Rule 13Evidence Act, 1872 — Section 80
High Courts30 Jul 2002Dismissed

Ajmer Singh Vs Ranjit Kaur

Punjab And Haryana At Chandigarh · (2003) 1 CivCC 308 : (2003) 133 PLR 103 : (2002) 4 RCR(Civil) 523

Hindu Marriage Act, 1955 — Section 13
High Courts29 Jul 2002Dismissed

Parmod Vs Jagbir Singh and Others

Punjab And Haryana At Chandigarh · (2003) 1 CivCC 623 : (2003) 133 PLR 365 : (2003) 2 RCR(Civil) 184

Constitution of India, 1950 — Article 226, 227Legal Services Authorities Act, 1987 — Section 22(3)