High Courts20 Aug 2002

Baljit Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 46 : (2002) 4 RCR(Criminal) 664

Criminal Procedure Code, 1973 (CrPC) — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 61
High Courts20 Aug 2002Dismissed

Ajay Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 554 : (2003) 1 RCR(Criminal) 303

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 120B, 307, 324, 34, 364A
High Courts19 Aug 2002Allowed

Jagdish Vs Jagat Pal and Others

Punjab And Haryana At Chandigarh · (2003) 2 CivCC 635 : (2003) 134 PLR 403 : (2003) 4 RCR(Civil) 167 : (2003) 2 RCR(Civil) 732

Court Fees Act, 1870 — Section 7
High Courts13 Aug 2002

ITO Vs Smt. (Dr.) Usha Gupta

Punjab And Haryana At Chandigarh · (2002) 178 CTR 439

Criminal Procedure Code, 1973 (CrPC) — Section 244, 245, 482Income Tax Act, 1961 — Section 271, 276C, 277