High Courts27 Aug 2002
Jagnandan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Criminal) 127
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2002
1,297 judgments · page 26 of 65
High Courts27 Aug 2002
Rajiv Puri Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 2 RCR(Criminal) 524
High Courts27 Aug 2002Allowed
Ex. Naik Bhag Chand Vs The Director General, Central Reserve Police Force and Others
Punjab And Haryana At Chandigarh · (2002) 08 P&H CK 0041
Central Civil Services (Pension) Rules, 1972 — Rule 49
High Courts27 Aug 2002
Punjab State Civil Supplies Corporation Ltd. Vs Mangat Rai
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 609
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 420
High Courts26 Aug 2002Allowed
H.S. Birdi Vs Union Territory and Others
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Civil) 342
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8Chandigarh Lease Hold of Sites and Buildings Rules, 1973 — Rule 12.3
High Courts26 Aug 2002Dismissed
Varinder Kumar and Others Vs Jagdish Singla and Others
Punjab And Haryana At Chandigarh · (2002) 08 P&H CK 0077
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts25 Aug 2002Allowed
Pardeep Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 1 DMC 274 : (2002) 4 RCR(Criminal) 748
Penal Code, 1860 (IPC) — Section 306
High Courts23 Aug 2002Dismissed
Pritam Singh and Others Vs Chanan Singh and Others
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 426
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts23 Aug 2002
Umed Singh Vs Arya Smaj Sewa Sadan
Punjab And Haryana At Chandigarh · AIR 2003 P&H 87 : (2003) 2 CivCC 279 : (2003) 1 ILR (P&H) 138 : (2002) 2 RCR(Rent) 502
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts23 Aug 2002
In Re : Vithaldas Bhurabhai, AIR 1928 Bombay 346.
Punjab And Haryana At Chandigarh · (2003) 1 AICLR 1006
High Courts23 Aug 2002
S.K.Suri Vs Komal and another
Punjab And Haryana At Chandigarh · (2003) 1 AICLR 1006 : (2003) 1 CCC 172 : (2003) 1 CCJ 697 : (2003) 1 RCR(Criminal) 140
Criminal Procedure Code, 1973 (CrPC) — Section 125, 2(n), 205, 249, 256
High Courts22 Aug 2002
Shiv Kumar Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2002) 4 AICLR 937 : (2002) 4 RCR(Criminal) 536
High Courts22 Aug 2002Dismissed
State of Haryana and Another Vs Madan Pal Ahlawat
Punjab And Haryana At Chandigarh · (2003) 133 PLR 346
Constitution of India, 1950 — Article 311(2)Punjab Civil Services Rules — Rule 4.19, 6.16(2)
High Courts21 Aug 2002
Ram Singh Vs Sub-Divisonal Canal Officer, Kaithal Water Services Sub-Division and others
Punjab And Haryana At Chandigarh · (2002) 2 PLJ 543 : (2003) 2 RCR(Civil) 643
High Courts21 Aug 2002
Bhagwati International Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2005) 190 ELT 300
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 28
High Courts21 Aug 2002
Naresh @ Natwar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 1 CCJ 99 : (2003) 1 RCR(Criminal) 308
High Courts21 Aug 2002Allowed
Harigopal Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2002) 177 CTR 580 : (2002) 258 ITR 85 : (2002) 125 TAXMAN 242
Income Tax Act, 1961 — Section 271(1)
High Courts21 Aug 2002Dismissed
National Insurance Company Vs Smt. Megla and Others
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Civil) 364
Chhattisgarh Motor Vehicles Rules, 1990 — Rule 232Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1 , Order 2 Rule 2, Order 2 Rule 3, Order 2 Rule 4
High Courts20 Aug 2002
State of Punjab Vs Nandlal and Another
Punjab And Haryana At Chandigarh · (2003) 2 Marr.LJ 47 : (2003) 2 RCR(Criminal) 219