High Courts10 Sept 2002Dismissed

Roshan Lal Vs Ved Prakash

Punjab And Haryana At Chandigarh · (2003) 1 CivCC 296 : (2003) 134 PLR 97 : (2002) 2 RCR(Rent) 494

East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts07 Sept 2002Dismissed

M/s Joginder Chawla Vs State of Punjab

Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 273 : (2002) 4 RCR(Criminal) 311

Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 13, 17, 18, 23, 29
High Courts05 Sept 2002

Deepak Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 124 : (2002) 4 RCR(Criminal) 301

Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts05 Sept 2002Dismissed

Dalbir Singh Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · AIR 2003 P&H 113

Constitution of India, 1950 — Article 14Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 12(2), 3, 4, 5