High Courts19 Sept 2002Dismissed

Puran and Others Vs Gram Panchayat

Punjab And Haryana At Chandigarh · (2003) 133 PLR 458 : (2003) 1 RCR(Civil) 92

Punjab Tenancy Act, 1887 — Section 5Punjab Village Common Lands (Regulation) Act, 1961 — Section 4(1)