High Courts09 Oct 2002
Manoj Kumar Vs Haryana State Electricity Board and Another
Punjab And Haryana At Chandigarh · (2003) 133 PLR 534
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2002
1,297 judgments · page 17 of 65
High Courts09 Oct 2002Allowed
Amrik Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 616 : (2003) 1 RCR(Criminal) 562
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 115, 116, 120B
High Courts09 Oct 2002Allowed
Mani Raj Vs Firm Radha Krishan Siri Niwas and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 217 : (2003) 1 RCR(Civil) 125 : (2002) 2 RCR(Rent) 678
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts09 Oct 2002
Surat Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 1 CCC 179 : (2003) 2 CCJ 306 : (2004) 1 CurLJ 1 : (2003) 2 RCR(Criminal) 199
High Courts09 Oct 2002
Prabhdeep Singh Vs Sukhwinder Kaur
Punjab And Haryana At Chandigarh · (2003) 1 AICLR 391 : (2003) CCC 212 : (2003) 1 FJCC 246 : (2003) 1 RCR(Criminal) 92
High Courts09 Oct 2002
Kishan Chand Vs Ram Lal
Punjab And Haryana At Chandigarh · (2003) 1 CurLJ 250 : (2003) 2 LJR 306 : (2003) 1 RCR(Civil) 274
High Courts09 Oct 2002
Tarlochan Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Criminal) 241
High Courts09 Oct 2002
R.K.Thukral Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 1 Cri.CC 287 : (2003) CrLJ 1046 : (2003) 1 RCR(Criminal) 187
High Courts09 Oct 2002
Parmod Gupta Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 1 AICLR 601 : (2002) 4 RCR(Criminal) 793
High Courts09 Oct 2002Allowed
Guljari Lal Vs Kimmat Rai
Punjab And Haryana At Chandigarh · (2003) 133 PLR 227 : (2002) 2 RCR(Rent) 662
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts09 Oct 2002Dismissed
Didar Singh Vs Jullundur Improvement Trust and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 264 : (2003) 1 RCR(Criminal) 840
Land Acquisition Act, 1894 — Section 30
High Courts09 Oct 2002Allowed
Vidya Devi Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2003) 2 DMC 355 : (2003) 1 RCR(Criminal) 615
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts09 Oct 2002Allowed
Raj Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) CriLJ 1588 : (2003) 2 RCR(Criminal) 697
Penal Code, 1860 (IPC) — Section 425, 436
High Courts09 Oct 2002Allowed
Pawan Kumar and Others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 184 : (2003) 1 RCR(Criminal) 104 : (2003) 1 RCR(Criminal) 586
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Electricity Act, 1910 — Section 39Penal Code, 1860 (IPC) — Section 379
High Courts09 Oct 2002Allowed
Balbir Singh Chaudhary Vs Haryana State
Punjab And Haryana At Chandigarh · (2003) 133 PLR 330 : (2002) 4 RCR(Civil) 710 : (2002) 4 RCR(Criminal) 859
Haryana Development and Regulation of Urban Areas Act, 1975 — Section 7
High Courts09 Oct 2002Dismissed
Devi Dass Vs Om Parkash and Another
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 34 : (2003) 134 PLR 190 : (2003) 1 RCR(Rent) 689
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15
High Courts09 Oct 2002Dismissed
Lal Singh Vs Municipality Adampur
Punjab And Haryana At Chandigarh · (2003) 134 PLR 192 : (2003) 3 RCR(Civil) 368
Punjab Municipal Act, 1911 — Section 172, 220
High Courts09 Oct 2002Dismissed
Raj Singh and Others Vs Krishan and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 538 : (2003) 1 RCR(Civil) 163
High Courts09 Oct 2002Dismissed
Shivala Damodar Dass Vs Ramji Dass and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 225
East Punjab Urban Rent Restriction Act, 1949 — Section 113, 13(2), 15(5)
High Courts09 Oct 2002
M/s. Jai Shri Agro Industries Limited and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 608 : (2003) 1 RCR(Criminal) 59 : (2003) 1 RCR(Criminal) 552
Insecticides Act, 1968 — Section 17, 18, 22, 23(3), 24