High Courts11 Oct 2002Allowed

State of Haryana Vs Rewa Singh

Punjab And Haryana At Chandigarh · (2003) 1 ILR (P&H) 180

Criminal Procedure Code, 1973 (CrPC) — Section 313, 366(1)Evidence Act, 1872 — Section 24, 25, 26Penal Code, 1860 (IPC) — Section 201, 302, 376
High Courts10 Oct 2002

Om Parkash Vs State of Haryana

Punjab And Haryana At Chandigarh · (2003) 2 ICC 875 : (2003) 2 LJR 426 : (2003) 3 LLR 424 : (2003) 3 LLR 407 : (2003) 2 LLR 407 : (2003) 1 PLJ 17 : (2003) 1 PLR 662 : (2003) 2 RCR(Civil) 3