High Courts23 Oct 2002Dismissed
Pari Lal Vs Har Dayal through L.Rs.
Punjab And Haryana At Chandigarh · (2003) 133 PLR 836 : (2003) 1 RCR(Rent) 257
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2002
1,297 judgments · page 14 of 65
High Courts23 Oct 2002Allowed
Sh. Ganpat Rai Vs Sh. Parsotam Singh
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 572 : (2003) 133 PLR 361 : (2003) 1 RCR(Rent) 408
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(5)
High Courts23 Oct 2002Allowed
United India Insurance Co. Ltd. and Another Vs Rajinder Pal Sood
Punjab And Haryana At Chandigarh · (2004) ACJ 1301 : (2003) 133 PLR 643 : (2003) 1 RCR(Civil) 449
High Courts23 Oct 2002Dismissed
Ram Chand Vs Gurbax Singh Duggal
Punjab And Haryana At Chandigarh · (2003) 133 PLR 531 : (2003) 1 RCR(Rent) 286
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts23 Oct 2002Allowed
Rajinder Kumar Vs Wazir Singh
Punjab And Haryana At Chandigarh · (2003) 133 PLR 243 : (2002) 2 RCR(Rent) 675
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts23 Oct 2002Dismissed
Ram Chand Vs Gora Lal
Punjab And Haryana At Chandigarh · (2003) 2 CivCC 181 : (2002) 133 PLR 526 : (2003) 1 RCR(Rent) 267
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15V
High Courts23 Oct 2002Allowed
Jai Chand Vs Daulat Ram
Punjab And Haryana At Chandigarh · (2003) 133 PLR 351 : (2003) 1 RCR(Rent) 474
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)(1)
High Courts23 Oct 2002Dismissed
Chander Bhan Vs Parmeshwari Devi and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 403 : (2003) 1 RCR(Civil) 241
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 14(2)
High Courts23 Oct 2002Allowed
S.P. Bajaj Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2003) 133 PLR 161 : (2003) 1 RCR(Criminal) 583
Penal Code, 1860 (IPC) — Section 408, 420
High Courts23 Oct 2002
Rajesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Criminal) 851
High Courts23 Oct 2002
State of Punjab Vs Tilak Raj
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Criminal) 855
High Courts23 Oct 2002
Surjan Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2003) 1 AICLR 617 : (2003) 1 RCR(Criminal) 130
High Courts23 Oct 2002
Harbans Sigh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2003) 1 AICLR 393 : (2003) 1 RCR(Criminal) 65
High Courts23 Oct 2002
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 2 RCR(Criminal) 810
High Courts23 Oct 2002Allowed
Harkesh Vs Smt. Parkash Rani Sharma and Another
Punjab And Haryana At Chandigarh · (2003) 133 PLR 229 : (2002) 2 RCR(Rent) 676
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts23 Oct 2002
Ajay Tent House and Others Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (2004) 189 CTR 93 : (2003) 264 ITR 266 : (2003) 2 RCR(Criminal) 49
Income Tax Act, 1961 — Section 276C, 277, 278B
High Courts23 Oct 2002Dismissed
Punam Chand Vs Sushil Kumar and Others
Punjab And Haryana At Chandigarh · AIR 2003 P&H 189 : (2003) 2 CivCC 390 : (2003) 134 PLR 34 : (2003) 1 RCR(Civil) 683
High Courts23 Oct 2002Dismissed
Jagdish and Others Vs Ram Karan and Others
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 372 : (2003) 133 PLR 182 : (2003) 1 RCR(Civil) 657
High Courts23 Oct 2002Dismissed
Moti Ram Mittal Vs Harnam Singh Bali
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 300 : (2003) 133 PLR 797 : (2003) 1 RCR(Rent) 62
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts23 Oct 2002Allowed
Shish Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 661 : (2003) 1 RCR(Criminal) 610
Punjab Excise Act, 1914 — Section 61, 61(1)(a)