High Courts03 Oct 2002
Poppy Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 261
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2002
1,297 judgments · page 19 of 65
High Courts01 Oct 2002Allowed
Ram Dass Vs Joginder Singh
Punjab And Haryana At Chandigarh · (2003) 133 PLR 105 : (2002) 4 RCR(Civil) 511
Punjab State Election Commission Act, 1994 — Section 79
High Courts01 Oct 2002Allowed
The New India Assurance Company Ltd. Vs Smt. Bimlesh and Others
Punjab And Haryana At Chandigarh · (2003) 2 ACC 677 : (2003) ACJ 1454 : (2003) 4 CivCC 145 : (2003) 133 PLR 783
Motor Vehicles Act, 1988 — Section 163A
High Courts30 Sept 2002
Mohinder Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2003) 1 CCC 178 : (2003) 1 RCR(Criminal) 64
High Courts27 Sept 2002
Jatto Bai Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 598 : (2002) 4 RCR(Criminal) 444
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 34, 342, 406, 498A
High Courts27 Sept 2002Dismissed
Head Constable Nasir Ahmad Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2002) 5 CriminalCC 646 : (2003) 1 RCR(Criminal) 307
Arms Act, 1959 — Section 25
High Courts27 Sept 2002
Kulbir Singh and Company Vs Food Corporation of India and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 392 : (2003) 1 RCR(Civil) 405
Constitution of India, 1950 — Article 226
High Courts27 Sept 2002Dismissed
Sunita Vs Ram Pal
Punjab And Haryana At Chandigarh · (2003) 134 PLR 25 : (2003) 1 RCR(Civil) 662
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 28A
High Courts27 Sept 2002Allowed
State of Punjab Vs Ex. Constable Swaran Singh
Punjab And Haryana At Chandigarh · (2003) 133 PLR 211
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Limitation Act, 1963 — Section 5
High Courts27 Sept 2002Allowed
Jeet Singh Vs Jasvinder Kaur and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 548 : (2003) 1 RCR(Civil) 275
High Courts27 Sept 2002
Jaspal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 AICLR 985 : (2002) 4 RCR(Criminal) 661
High Courts27 Sept 2002Dismissed
State of Punjab Vs Jagjit Singh
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 595 : (2002) 4 RCR(Criminal) 442
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50
High Courts27 Sept 2002
Singhal Strips Limited Vs Sales Tax Tribunal and Others
Punjab And Haryana At Chandigarh · (2003) 2 BC 396 : (2003) 113 CompCas 640 : (2005) 139 PLR 471 : (2004) 55 SCL 571
Constitution of India, 1950 — Article 226Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 17, 22, 25
High Courts26 Sept 2002Allowed
Castrol India Ltd. Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2003) 133 PLR 55
Punjab General Sales Tax Act, 1948 — Section 5(1)
High Courts26 Sept 2002Allowed
Anil Kumar Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2003) 1 ILR (P&H) 309
Punjab Civil Service (General and Common Conditions of Services) Rules, 1994 — Rule 15(1)Punjab Trust Services (Recruitment and Conditions of Service) Rules, 1978 — Rule 9, 9(1), 9(2), 9(3)
High Courts26 Sept 2002Allowed
Dena Bank and Others Vs Devinder Kumar
Punjab And Haryana At Chandigarh · (2002) 09 P&H CK 0053
Constitution of India, 1950 — Article 311
High Courts26 Sept 2002Allowed
Balbir Kaur and Others Vs Harinder Kaur and Others
Punjab And Haryana At Chandigarh · AIR 2003 P&H 174 : (2003) 2 CivCC 80 : (2003) 134 PLR 9 : (2003) 1 RCR(Civil) 624
Hindu Adoptions and Maintenance Act, 1956 — Section 19
High Courts25 Sept 2002Dismissed
Palwinder Raj Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 673 : (2003) 1 RCR(Criminal) 198
Criminal Procedure Code, 1973 (CrPC) — Section 428, 482Penal Code, 1860 (IPC) — Section 148, 149, 391, 506
High Courts25 Sept 2002Dismissed
Swastika Spinning Mills Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 575 : (2003) 1 RCR(Civil) 295
Constitution of India, 1950 — Article 226
High Courts25 Sept 2002
Ashok Kapur and Others Vs Pawan Kumar and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 208 : (2003) 1 RCR(Civil) 168
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 2, 115