High Courts01 May 2001
M/s. Kapil Flour Mills Vs H.S.E.B.
Punjab And Haryana At Chandigarh · (2001) 05 P&H CK 0123
Arbitration Act, 1940 — Section 30, 33, 35
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2001
1,880 judgments · page 62 of 94
High Courts01 May 2001
Jai Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Criminal) 68
Penal Code, 1860 (IPC) — Section 148, 149, 161, 302, 323
High Courts01 May 2001
Capt. Deepak Kumar Vs Manisha
Punjab And Haryana At Chandigarh · (2002) 1 DMC 718 : (2001) 3 RCR(Civil) 439
Hindu Marriage Act, 1955 — Section 10, 13, 13, 13(1)Penal Code, 1860 (IPC) — Section 406, 408, 417, 419, 429
High Courts01 May 2001
Sube Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 05 P&H CK 0072
Constitution of India, 1950 — Article 14
High Courts01 May 2001
Vipan Kumar Jain and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2001) 168 CTR 153 : (2001) 249 ITR 728
Constitution of India, 1950 — Article 14, 226, 227Income Tax Act, 1922 — Section 32(4), 37(1)Income Tax Act, 1961 — Section 132, 132(1), 142, 142(1), 158BC
High Courts30 Apr 2001
Sham Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) CriLJ 2967 : (2001) 3 RCR(Criminal) 535
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 406
High Courts30 Apr 2001Allowed
Sharan Deep Singh Vs State (U.T. Chandigarh)
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 331
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 306, 342, 363, 366, 376
High Courts30 Apr 2001
Sakrullah Khan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Criminal) 137
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts30 Apr 2001
Parkash Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Criminal) 136
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts30 Apr 2001Dismissed
Ranjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Criminal) 490
Constitution of India, 1950 — Article 309Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120
High Courts30 Apr 2001Allowed
Gram Panchayat, Chaudhary Majra Vs Mandeep Singh
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 782
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts30 Apr 2001Allowed
Joginder Pal Vs The Executive Engineer, PWD (B and R)
Punjab And Haryana At Chandigarh · (2001) 04 P&H CK 0016
Evidence Act, 1872 — Section 114Industrial Disputes Act, 1947 — Section 2, 25F
High Courts30 Apr 2001Allowed
Santokh Singh Vs Jaswant Singh and another
Punjab And Haryana At Chandigarh · (2001) 04 P&H CK 0013
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13A
High Courts30 Apr 2001Allowed
Hans Raj Vs Presiding Officer, Labour Court, Jalandhar
Punjab And Haryana At Chandigarh · (2001) 04 P&H CK 0008
Industrial Disputes Act, 1947 — Section 17, 17, 17(1), 17(2)
High Courts30 Apr 2001Dismissed
Major Rohit Chaudhary Vs Union of India and others
Punjab And Haryana At Chandigarh · (2001) 04 P&H CK 0005
High Courts29 Apr 2001Allowed
Smt. Bala Devi Vs Ram Kumar and Others
Punjab And Haryana At Chandigarh · (2001) 04 P&H CK 0106
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151, 42Transfer of Property Act, 1882 — Section 52
High Courts27 Apr 2001Dismissed
M.L. Goel and another Vs Mukhtiar Singh
Punjab And Haryana At Chandigarh · (2001) 04 P&H CK 0108
Civil Procedure Code, 1908 (CPC) — Section 34(2)
High Courts27 Apr 2001Dismissed
Shobha Chanana Vs Haryana Urban Development Authority
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 10
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Contract Act, 1872 — Section 213
High Courts27 Apr 2001
P.R.T.C. Patiala Vs Dalip Singh
Punjab And Haryana At Chandigarh · (2001) 04 P&H CK 0080
Constitution of India, 1950 — Article 14, 311Pepsu Road Transport Corporation (Conditions of Appointment and Service) Regulations, 1981 — Rule 20
High Courts27 Apr 2001
Bawa Singh Vs Smt. Karam Kaur
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Criminal) 125
Penal Code, 1860 (IPC) — Section 302, 304, 308, 324, 326