High Courts24 Apr 2001Allowed
Rakesh Arora Vs Metro Motors
Punjab And Haryana At Chandigarh · (2001) 3 CivCC 645 : (2001) 4 RCR(Civil) 391
Transfer of Property Act, 1882 — Section 41
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2001
1,880 judgments · page 64 of 94
High Courts24 Apr 2001Allowed
M/s Vardan Feed Mills Vs S.S. Zombade
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 741
Evidence Act, 1872 — Section 65
High Courts24 Apr 2001
Rajinder Parkash Vs Mal Singh
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 5
Criminal Procedure Code, 1973 (CrPC) — Section 195(1), 195(2)(1), 340Penal Code, 1860 (IPC) — Section 120
High Courts24 Apr 2001
Road Masters Industries of India Ltd. Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2001) 251 ITR 601
Income Tax Act, 1961 — Section 154, 174(1), 209A(4), 212(3A), 215(5)
High Courts24 Apr 2001
ROAD MASTERS INDUSTRIES OF INDIA LTD. Vs COMMISSIONER OF INCOME TAX
Punjab And Haryana At Chandigarh · (2001) 117 TAXMAN 149
Income Tax Act, 1961 — Section 154, 174, 209A, 212, 215
High Courts23 Apr 2001Allowed
Satbir Singh Beniwal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 04 P&H CK 0087
Constitution of India, 1950 — Article 226, 227Haryana Affiliated Colleges (Security of Service) Act, 1979 — Section 7, 7(1), 7(2)
High Courts23 Apr 2001
Ashok Kumar Vs State of Haryana though the Secretary to Government
Punjab And Haryana At Chandigarh · (2001) 2 DMC 476 : (2001) 3 RCR(Criminal) 206
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts23 Apr 2001
Harpal Kaur Vs Balbir Singh
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 692 : (2001) 3 RCR(Civil) 237
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 10, 13, 13(1)Penal Code, 1860 (IPC) — Section 406, 498
High Courts23 Apr 2001
Rajwant Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 04 P&H CK 0060
Constitution of India, 1950 — Article 21, 226
High Courts23 Apr 2001
Om Prakash Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Criminal) 106
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439(2)
High Courts23 Apr 2001Allowed
Shri Pal Vs Presiding Officer, Industrial-cum-Labour Court, Panipat
Punjab And Haryana At Chandigarh · (2001) 04 P&H CK 0036
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25
High Courts23 Apr 2001Dismissed
Surjit Kaur Vs Balbir Singh
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Criminal) 805
Criminal Procedure Code, 1973 (CrPC) — Section 228, 239, 240, 482Penal Code, 1860 (IPC) — Section 466, 468, 471
High Courts23 Apr 2001Partly Allowed
Madan Lal Chandna Vs Rajasthan State Transport Corporation, Jaipur
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 751
Motor Vehicles Act, 1988 — Section 166, 173
High Courts23 Apr 2001
Anupam Vashista Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 04 P&H CK 0012
Constitution of India, 1950 — Article 14, 16, 226, 277Guru Jambheshwar University of Science and Technology Hisar Act, 1995 — Section 20(4)
High Courts23 Apr 2001Allowed
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 667
Constitution of India, 1950 — Article 14, 16Punjab Naib-Tehsildars Regulations, 1984 — Regulation 7
High Courts23 Apr 2001
State of Punjab Vs Hardit Singh
Punjab And Haryana At Chandigarh · (2001) 04 P&H CK 0009
Constitution of India, 1950 — Article 14, 226Punjab Civil Services (Premature Retirement) Rules, 1975 — Rule 3, 3.26, 5.32(A)(C)
High Courts20 Apr 2001
Subhash Sharma @ Subhash Chander Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 ILR (P&H) 287 : (2001) 3 RCR(Civil) 609
Constitution of India, 1950 — Article 226Mineral Concession Rules, 1960 — Rule 27(5)
High Courts20 Apr 2001
Kartar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 831
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 379, 409, 411
High Courts20 Apr 2001
Anand Synthetics Pvt. Ltd. Vs Presiding Officer, Labour Court, Haryana
Punjab And Haryana At Chandigarh · (2001) 04 P&H CK 0044
Constitution of India, 1950 — Article 14, 16, 21Industrial Disputes Act, 1947 — Section 2, 25
High Courts20 Apr 2001Allowed
Bhajan Singh @ Harbhajan Singh Vs Gurbax Singh
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 102
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 12, 47