High Courts04 May 2001Allowed
Scorpios International Vs M/s Saraf Agencies Ltd.
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 798
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(1), Order 14 Rule 2(2), Order 2 Rule 2, 115
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2001
1,880 judgments · page 61 of 94
High Courts04 May 2001Dismissed
Harpal Singh Vs Delhi Special Police Establishment C.B.I. STU-II New Delhi Branch
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 304
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120, 155(2), 156(1), 201, 302Punjab Disturbed Areas Act, 1983 — Section 4, 5, 6
High Courts04 May 2001
Surjit Singh Vs Avtar Singh
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 523
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts04 May 2001Dismissed
Ex-Signalman Bidhi Chand Rana Vs Secretary to the Govt. of India, Ministry of Defence
Punjab And Haryana At Chandigarh · (2001) 05 P&H CK 0022
Civil Procedure Code, 1908 (CPC) — Section 80Pension Regulations for Army, 1961 — Regulation 173
High Courts04 May 2001Allowed
Sanjeev Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 507
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 354, 363, 506, 511
High Courts03 May 2001Partly Allowed
Oriental Insurance Company Vs Rachna
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 743
Motor Vehicles Act, 1988 — Section 166, 171Penal Code, 1860 (IPC) — Section 279, 304
High Courts03 May 2001Allowed
Ex-Major Bachan Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 05 P&H CK 0178
Army Pension Rules, 1961 — Rule 12(A)Pension Regulations for Army, 1961 — Regulation 173, 27(C)
High Courts03 May 2001
Raghbir Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 05 P&H CK 0141
Constitution of India, 1950 — Article 14, 16, 226, 227
High Courts03 May 2001
Smt. Sagira Vs Presiding Officer, Industrial Tribunal-cm-Labour Court, Faridabad
Punjab And Haryana At Chandigarh · (2001) 05 P&H CK 0061
Constitution of India, 1950 — Article 226
High Courts03 May 2001Allowed
Santosh Kumar Vs Karam Devi
Punjab And Haryana At Chandigarh · AIR 2002 P&H 20 : (2001) 4 RCR(Civil) 207
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 96(3)
High Courts03 May 2001Dismissed
Pritam Kaur alias Karnail Kaur Vs Harpal Singh and Others
Punjab And Haryana At Chandigarh · AIR 2001 P&H 306 : (2001) 3 RCR(Civil) 773
Evidence Act, 1872 — Section 115
High Courts03 May 2001Partly Allowed
Smt. Prem Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 276
Motor Vehicles Act, 1988 — Section 166, 173
High Courts02 May 2001Dismissed
Raj Kumar Vs Ram Singh
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 203
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts02 May 2001
Ex-Capt. Harbhajan Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 05 P&H CK 0110
Constitution of India, 1950 — Article 226, 227
High Courts02 May 2001Dismissed
Sis Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 297
Punjab Tenancy Act, 1887 — Section 77(3)(K)
High Courts02 May 2001Allowed
Gurbaksh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 2 ILR (P&H) 443 : (2001) 4 RCR(Civil) 229
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 193Punjab Lokpal Act, 1996 — Section 10, 10(1), 11, 11(4), 12
High Courts02 May 2001Allowed
Gurmeet Singh Vs Managing Director, Punjab Tractors Ltd.
Punjab And Haryana At Chandigarh · (2001) 05 P&H CK 0046
Constitution of India, 1950 — Article 14, 226Industrial Disputes Act, 1947 — Section 10
High Courts02 May 2001Dismissed
Ram Niwas Vs Financial Commissioner, Haryana
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 132
Constitution of India, 1950 — Article 226
High Courts01 May 2001
Sat Pal Singh Vs Smt. Baljeet Kaur
Punjab And Haryana At Chandigarh · (2002) 1 DMC 366 : (2001) 3 RCR(Civil) 615
Hindu Marriage Act, 1955 — Section 13(1)Penal Code, 1860 (IPC) — Section 406, 498
High Courts01 May 2001
Naresh Kumar Vs Sarwan Kumar
Punjab And Haryana At Chandigarh · (2001) 3 CivCC 172 : (2001) 3 RCR(Civil) 567
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 40 Rule 1, 151Contract Act, 1872 — Section 23Partnership Act, 1932 — Section 69