High Courts18 Sept 2001Dismissed
Avtar Singh Vs Registrar Co-operative Societies, Punjab
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 778
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2001
1,880 judgments · page 25 of 94
High Courts18 Sept 2001
Union of India Vs Ganesh
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 788
High Courts17 Sept 2001Allowed
Gurmail Singh and Others Vs Pepsu Road Transport Corporation and Others
Punjab And Haryana At Chandigarh · (2003) ACJ 225 : (2002) 1 RCR(Civil) 541
High Courts17 Sept 2001
Smt. Phuli Devi and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 666
Land Acquisition Act, 1894 — Section 23
High Courts17 Sept 2001Dismissed
District Rural Development Agency, Sirsa Vs Manjit Singh
Punjab And Haryana At Chandigarh · (2001) 09 P&H CK 0024
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 10(1), 2
High Courts17 Sept 2001Allowed
Mohinder Singh Vs Joginder Singh
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 415
Succession Act, 1925 — Section 163, 63
High Courts14 Sept 2001Allowed
Kumar Rubber Industries, Kapurthala Vs Sohan Lal
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 78 : (2002) 2 RCR(Criminal) 111
Criminal Procedure Code, 1973 (CrPC) — Section 219, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts14 Sept 2001Dismissed
Chanan Singh Vs Surjit Singh
Punjab And Haryana At Chandigarh · (2001) 09 P&H CK 0088
Penal Code, 1860 (IPC) — Section 325
High Courts14 Sept 2001Allowed
Pt. Iswar Swaroop and Another Vs Rulia Ram and Others
Punjab And Haryana At Chandigarh · (2001) 09 P&H CK 0055
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts14 Sept 2001Allowed
K.K. Jairath Vs C.B.I.
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 310
Criminal Procedure Code, 1973 (CrPC) — Section 439Prevention of Corruption Act, 1988 — Section 13(1)
High Courts14 Sept 2001Dismissed
State of Punjab Vs Kuldip Kaur and Another
Punjab And Haryana At Chandigarh · (2001) 09 P&H CK 0018
Industrial Disputes Act, 1947 — Section 25F
High Courts13 Sept 2001Dismissed
Sukhdev Rai Vs Yoginder Pal
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Rent) 585
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13Transfer of Property Act, 1882 — Section 106
High Courts13 Sept 2001Dismissed
Haryana Agricultural University Vs Devi Parkash
Punjab And Haryana At Chandigarh · (2001) 09 P&H CK 0117
High Courts13 Sept 2001Dismissed
The Hind Samachar Limited Vs Rajinder Kumar Gupta
Punjab And Haryana At Chandigarh · (2002) 1 ILR (P&H) 704
Constitution of India, 1950 — Article 226, 227Industrial Disputes (Central) Rules, 1957 — Rule 10, 13Industrial Disputes Act, 1947 — Section 33
High Courts13 Sept 2001
U.T.Chandigarh Vs Sunil Dutt
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 35 : (2002) 2 FJCC 28 : (2002) 1 RCR(Criminal) 460
High Courts13 Sept 2001
Ghisa Ram Vs Assistant Collector 1st Grade, Narnaul
Punjab And Haryana At Chandigarh · (2001) 09 P&H CK 0069
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts13 Sept 2001Dismissed
Ram Chander Vs Smt. Soni @ Jaimala
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 463
Hindu Marriage Act, 1955 — Section 13
High Courts13 Sept 2001Dismissed
Sher Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 1 ILR (P&H) 431 : (2001) 4 RCR(Criminal) 803
Constitution of India, 1950 — Article 14, 161, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 433A, 482Penal Code, 1860 (IPC) — Section 120B, 302
High Courts13 Sept 2001Dismissed
Commr. of C. Ex., Commissionerate-I Vs Ludhiana Beverages Ltd.
Punjab And Haryana At Chandigarh · (2001) 67 ECC 78 : (2000) ECR 240 : (2001) 134 ELT 349
Central Excises and Salt Act, 1944 — Section 35G(1), 35G(3)
High Courts12 Sept 2001Allowed
Jaswinder Kaur Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2001) 09 P&H CK 0137
Punjab Civil Services Rules — Rule 6.17, 6.17(2)