High Courts20 Sept 2001Dismissed
Shishpal etc. Vs Om Parkash etc.
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 595
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115 , 151
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2001
1,880 judgments · page 24 of 94
High Courts20 Sept 2001Dismissed
Gurdev Singh and Others Vs Kartar Singh and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 173 : (2003) 2 RCR(Civil) 655
Registration Act, 1908 — Section 17(2)
High Courts20 Sept 2001
Brij Lal and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2001) 09 P&H CK 0098
Constitution of India, 1950 — Article 226
High Courts20 Sept 2001
Girdhari Lal Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2002) 172 CTR 267 : (2002) 256 ITR 318
Income Tax Act, 1961 — Section 144, 32
High Courts20 Sept 2001Allowed
Ex-Constable Rajinder Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) 09 P&H CK 0086
Punjab Police Rules, 1934 — Rule 12.21
High Courts20 Sept 2001Dismissed
Subhash Chander Vs Veeranwali
Punjab And Haryana At Chandigarh · (2002) 2 DMC 138 : (2002) 1 RCR(Civil) 464
Hindu Marriage Act, 1955 — Section 13
High Courts20 Sept 2001
Mukhtiar Kaur Vs Dalip Kaur (died) through her Lrs.
Punjab And Haryana At Chandigarh · (2002) 2 LJR 373 : (2002) 2 RCR(Civil) 316
High Courts20 Sept 2001Dismissed
Sandeep Kumar Vs Rajiv Kumar and Others
Punjab And Haryana At Chandigarh · (2003) 115 CompCas 892
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 27
High Courts20 Sept 2001Dismissed
M/s Godrej and Boyce MFG, Company Ltd. Vs Vivek Wahi and Another
Punjab And Haryana At Chandigarh · (2001) 09 P&H CK 0025
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(ii)(a)
High Courts20 Sept 2001
Commissioner of Income Tax Vs CHOPRA BROS. INDIA (P) LTD.
Punjab And Haryana At Chandigarh · (2001) 170 CTR 597
Income Tax Act, 1961 — Section 119, 144, 145, 256, 29
High Courts19 Sept 2001Dismissed
Commissioner of Income Tax Vs Escorts Dealers Development Association Ltd.
Punjab And Haryana At Chandigarh · (2002) 253 ITR 305
Income Tax Act, 1961 — Section 256(1), 256(2), 28
High Courts19 Sept 2001Dismissed
Commissioner of Income Tax Vs Varun Processors (P.) Ltd.
Punjab And Haryana At Chandigarh · (2002) 254 ITR 564
Income Tax Act, 1961 — Section 32A
High Courts19 Sept 2001
Commissioner of Income Tax Vs Hukam Chand Hari Prakash
Punjab And Haryana At Chandigarh · (2001) 119 TAXMAN 822
Income Tax Act, 1961 — Section 143, 256, 271, 69, 69A
High Courts18 Sept 2001Dismissed
Jai Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 409
High Courts18 Sept 2001Dismissed
Rajesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) CriLJ 756 : (2001) 4 RCR(Criminal) 795 : (2002) 1 RCR(Criminal) 108
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 307, 325, 34Probation of Offenders Act, 1958 — Section 4
High Courts18 Sept 2001Dismissed
CCE Vs Maheshwari Woollen Mills and Another
Punjab And Haryana At Chandigarh · (2001) 99 ECR 15
Central Excises and Salt Act, 1944 — Section 35H
High Courts18 Sept 2001Dismissed
The Commissioner of Central Excise Vs Maheshwari Woollen Mills and Another
Punjab And Haryana At Chandigarh · (2001) 78 ECC 65 : (2001) 137 ELT 54
Central Excises and Salt Act, 1944 — Section 35H
High Courts18 Sept 2001Dismissed
Lekh Ram Sarpanch Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 842
Haryana Panchayati Raj Act, 1994 — Section 212
High Courts18 Sept 2001
Khushia Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 1 CCC 202 : (2002) 1 RCR(Criminal) 139
Evidence Act, 1872 — Section 9Punjab Prohibition of Cow Slaughter Act, 1955 — Section 3, 8
High Courts18 Sept 2001
Nischal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 09 P&H CK 0051