High Courts25 Sept 2001Allowed

Harbax Rai Vs State of Punjab

Punjab And Haryana At Chandigarh · (2001) 09 P&H CK 0101

Constitution of India, 1950 — Article 14, 16, 226Punjab Municipal Act, 1911 — Section 38, 38(6)
High Courts25 Sept 2001

Karnail Singh Vs Gurdial Kaur

Punjab And Haryana At Chandigarh · (2002) 2 AICLR 456 : (2001) 4 AICLR 471 : (2002) 1 CLR 65 : (2002) 1 RCR(Criminal) 466 : (2002) 1 RCR(Criminal) 800

High Courts25 Sept 2001Allowed

Deep Chand Verma Vs Punjab University

Punjab And Haryana At Chandigarh · (2001) 09 P&H CK 0013

Constitution of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 10(1) , 25F, 25G, 2A, 2K