High Courts23 Oct 2001Allowed
Chand and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) CriLJ 752
Penal Code, 1860 (IPC) — Section 363, 366, 376, 376(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2001
1,880 judgments · page 15 of 94
High Courts23 Oct 2001Allowed
Mohar Singh Vs Khushbir Singh
Punjab And Haryana At Chandigarh · (2002) 1 CivCC 303 : (2001) 2 RCR(Rent) 682
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2), 15
High Courts23 Oct 2001Allowed
Kartar Singh Chawla Vs Har Kishan Lal
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Rent) 684
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 13(2), 15Limitation Act, 1963 — Section 5
High Courts22 Oct 2001Dismissed
Surjit Kaur Vs Jagdish Singh and Others
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 744
Civil Procedure Code, 1908 (CPC) — Section 115, 35A, 35B
High Courts22 Oct 2001Dismissed
Rakesh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) CriLJ 2249 : (2002) 1 RCR(Criminal) 84
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts22 Oct 2001Dismissed
Mukhtiar Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 15
Haryana Municipal Act, 1973 — Section 4(2)
High Courts22 Oct 2001
Hardyal Singh Vs Registrar Cooperative Societies, Punjab Chandigarh
Punjab And Haryana At Chandigarh · (2002) 4 ICC 16 : (2002) 1 LLR 354 : (2002) 2 PLJ 60 : (2002) 2 PLR 665 : (2002) 1 RCR(Civil) 251
High Courts22 Oct 2001Dismissed
Sohan Singh and Others Vs Ambo (Deceased) and Others
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 181 : (2002) 2 RCR(Civil) 310
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 6 Rule 4
High Courts22 Oct 2001Dismissed
National Insurance Company Limited, Chandigarh Vs Roshni Devi and Others
Punjab And Haryana At Chandigarh · (2003) 1 ACC 561 : (2002) 2 ACC 325 : (2002) ACJ 1752 : (2002) 1 RCR(Civil) 785
Motor Vehicles Act, 1988 — Section 166
High Courts22 Oct 2001Dismissed
Faridabad Central Co-operative Bank Ltd. Vs The Presiding Officer, Labour Court-II, Faridabad and Another
Punjab And Haryana At Chandigarh · (2001) 10 P&H CK 0103
Industrial Disputes Act, 1947 — Section 10, 33
High Courts22 Oct 2001Dismissed
Income Tax Officer Vs Mukesh Kumar
Punjab And Haryana At Chandigarh · (2002) 254 ITR 409 : (2002) 1 RCR(Criminal) 184 : (2002) 123 TAXMAN 55
Income Tax Act, 1961 — Section 148, 276CC
High Courts22 Oct 2001Dismissed
Commissioner of Income Tax Vs Suresh Kumar Bansal and Another
Punjab And Haryana At Chandigarh · (2002) 254 ITR 130
Income Tax Act, 1961 — Section 132, 256, 271(1)
High Courts22 Oct 2001
Balbir Singh Vs Gurdial Singh
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Criminal) 518
High Courts22 Oct 2001Allowed
Gainda Ram etc. Vs L.C. Narula
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Rent) 660
Evidence Act, 1872 — Section 114Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 13(2), 13(3), 2Transfer of Property Act, 1882 — Section 105
High Courts22 Oct 2001Dismissed
Hari Ram Vs Madho Ram
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Rent) 672
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3)
High Courts22 Oct 2001
Commissioner of Income Tax Vs Suresh Kumar Bansal
Punjab And Haryana At Chandigarh · (2002) 120 TAXMAN 761
Income Tax Act, 1961 — Section 143, 147, 148, 251, 256
High Courts22 Oct 2001
Harbans Lal Vs Leena Rani
Punjab And Haryana At Chandigarh · (2001) 1 CriminalCC 599 : (2002) 1 RCR(Criminal) 742
Evidence Act, 1872 — Section 65, 74
High Courts22 Oct 2001Dismissed
Hardyal Singh and Others Vs The Registrar, Cooperative Societies and Others
Punjab And Haryana At Chandigarh · (2001) 10 P&H CK 0016
High Courts22 Oct 2001
ITO Vs MUKESH KUMAR
Punjab And Haryana At Chandigarh · (2002) 172 CTR 535
Income Tax Act, 1961 — Section 139, 147, 148, 276CC
High Courts19 Oct 2001Dismissed
Balwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 10 P&H CK 0102
Constitution of India, 1950 — Article 226Punjab Panchayati Raj Act, 1994 — Section 20(4)