High Courts02 Nov 2001
Dharam Singh Vs Kaptan Singh
Punjab And Haryana At Chandigarh · (2002) 1 AICLR 627
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2001
1,880 judgments · page 13 of 94
High Courts02 Nov 2001
Rekha Land (P) Ltd. Vs Assistant Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2002) 1 AICLR 580
High Courts02 Nov 2001
Dipa Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 1 AICLR 356 : (2002) 1 RCR(Criminal) 382
High Courts02 Nov 2001
Goyal Agro Industries Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 1 AICLR 584 : (2002) 1 CLR 227
High Courts02 Nov 2001Allowed
M/s. Dhaliwal Agro Centre, Ludhiana Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 CriminalCC 430 : (2002) 1 RCR(Criminal) 517
Insecticides Act, 1968 — Section 17, 33
High Courts31 Oct 2001Allowed
Sukhwinder Singh Vs Karanbir Singh Sidhu and Others
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 256
Contempt of Courts Act, 1971 — Section 10, 2
High Courts31 Oct 2001Allowed
Smt. Veena Rani Vs Punjab Water Supply and Sewerage Board and Others
Punjab And Haryana At Chandigarh · (2003) ACJ 1586 : (2002) 2 CivCC 535 : (2002) 1 RCR(Civil) 823
High Courts31 Oct 2001
Jaswinder Kaur @ Baby Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 1 CCC 130 : (2002) 1 RCR(Criminal) 79
High Courts31 Oct 2001
Dharam Pal Vs R.S.Malik
Punjab And Haryana At Chandigarh · (2002) 1 AICLR 922 : (2002) 1 CCC 227 : (2002) 1 RCR(Criminal) 193 : (2002) 4 SCT 313
High Courts31 Oct 2001
Ram Kumar Vs Gram Panchayat Kali Rawan
Punjab And Haryana At Chandigarh · (2002) 2 LJR 457 : (2002) 2 LLR 635 : (2002) 2 PLR 45 : (2002) 1 RCR(Civil) 743
High Courts31 Oct 2001
Rajesh Kumar alias Raju Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 Crimes 182 : (2002) 1 CurLJ 520 : (2002) 1 RCR(Criminal) 43
High Courts31 Oct 2001
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 1 CivCC 212 : (2002) 1 CLR 91 : (2002) 1 CurLJ 560 : (2002) 1 RCR(Criminal) 459 : (2002) 1 RCR(Criminal) 738
High Courts30 Oct 2001
V.K.Malhotra Vs G.R.Nagar
Punjab And Haryana At Chandigarh · (2002) 1 CCC 207 : (2002) 1 RCR(Criminal) 190
High Courts30 Oct 2001Dismissed
Dharminder Kumar Sood Vs Smt. Sushama Sood
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 346 : (2002) 2 RCR(Civil) 89
Hindu Marriage Act, 1955 — Section 13(1)
High Courts30 Oct 2001Allowed
Bachittar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 CriminalCC 608 : (2002) 1 RCR(Criminal) 381
Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts30 Oct 2001Dismissed
Sibu Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (2001) 2 CriminalCC 264 : (2002) 1 RCR(Criminal) 165
Penal Code, 1860 (IPC) — Section 148, 149
High Courts29 Oct 2001
Harbans Lal Chhabra Vs Sh.R.S.Mann, Chief Secretary, Punjab and others
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 257
High Courts29 Oct 2001Dismissed
Punjab Scheduled Castes Land Development and Finance Corporation Vs Punjab Wireless Systems Ltd.
Punjab And Haryana At Chandigarh · (2003) 115 CompCas 501 : (2004) 50 SCL 478
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 11 , Order 11 Rule 11A, Order 21 Rule 54, Order 38 Rule 11, Order 38 Rule 11ACompanies Act, 1956 — Section 433 , 439
High Courts29 Oct 2001
Sukhvinder Singh @ Binder Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 133 : (2002) 1 AICLR 15 : (2002) 1 RCR(Criminal) 468
High Courts25 Oct 2001Allowed
Huda Vs Devinder Kaur
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Civil) 1
Land Acquisition Act, 1894 — Section 4