High Courts17 Oct 2001Dismissed
District Rural and Development Agency, Sirsa Vs Tara Rani
Punjab And Haryana At Chandigarh · (2001) 10 P&H CK 0028
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 10(1), 2
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2001
1,880 judgments · page 17 of 94
High Courts16 Oct 2001Dismissed
Kishan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 136 PLR 717
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2
High Courts16 Oct 2001Dismissed
Fakir Chand Vs Govt. Food Inspector, Hansi
Punjab And Haryana At Chandigarh · (2001) 2 CriminalCC 26 : (2002) 1 RCR(Criminal) 391
Prevention of Food Adulteration Act, 1954 — Section 7
High Courts16 Oct 2001Dismissed
Prithvi Vs Dalmoor and Others
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 647 : (2002) 2 RCR(Civil) 613
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A
High Courts16 Oct 2001Dismissed
Raunaq Ram Nand Lal Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2002) 254 ITR 617 : (2003) 127 TAXMAN 541
Income Tax Act, 1961 — Section 260A, 68
High Courts16 Oct 2001
Harjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Criminal) 602
High Courts16 Oct 2001Dismissed
O.P. Sharma Vs H.U.D.A.
Punjab And Haryana At Chandigarh · (2001) 10 P&H CK 0053
Constitution of India, 1950 — Article 14, 16, 226
High Courts16 Oct 2001Allowed
Kamta Parsad Vs Presiding Officer
Punjab And Haryana At Chandigarh · (2001) 10 P&H CK 0052
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 10, 2Industrial Employment (Standing Orders) Act, 1946 — Section 10, 4
High Courts16 Oct 2001Dismissed
Rattan Lal Vs Prem Sagar alias Prem Chand
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Rent) 676
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3)
High Courts16 Oct 2001Dismissed
Commr. of C. Excise, Chandigarh-II Vs National Fertilizer Ltd.
Punjab And Haryana At Chandigarh · (2002) 79 ECC 758 : (2000) ECR 504 : (2002) 140 ELT 372 : (2002) 1 RCR(Civil) 834
Central Excise Rules, 1944 — Rule 196(1), 210
High Courts16 Oct 2001
Kamta Parsad Vs Certifying Officer
Punjab And Haryana At Chandigarh · (2002) 2 ILR (P&H) 20
Constitution of India, 1950 — Article 21, 226, 227Industrial Disputes Act, 1947 — Section 10, 10
High Courts15 Oct 2001Dismissed
Commissioner of Income Tax Vs Fazilka Co-operative Sugar Mills Ltd.
Punjab And Haryana At Chandigarh · (2002) 177 CTR 255 : (2002) 255 ITR 411
High Courts15 Oct 2001Dismissed
Advance Cements Co. Pvt. Ltd. and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 422
Air (Prevention and Control of Pollution) Act, 1981 — Section 54Haryana Air (Prevention of Control and Pollution) Rules, 1983 — Rule 15
High Courts15 Oct 2001
Punjstar Standard Electronics Ltd. Vs Baljit Singh Sandhu
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 791
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Contempt of Courts Act, 1971 — Section 12
High Courts15 Oct 2001
Sadhna Sharma Vs Sanjeev Kaushal
Punjab And Haryana At Chandigarh · (2002) 1 DMC 505 : (2001) 4 RCR(Criminal) 776
Criminal Procedure Code, 1973 (CrPC) — Section 161, 41, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406, 408, 420, 494, 498
High Courts15 Oct 2001Dismissed
Ghansham Dass Vs State Bank of India
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 488
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 30
High Courts15 Oct 2001Dismissed
Sukhdev Singh alias Sabha Vs Surjit Kaur
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 268
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts15 Oct 2001Allowed
Ram Chander and Others Vs Saheed Ahmed and Others
Punjab And Haryana At Chandigarh · (2001) 10 P&H CK 0132
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts15 Oct 2001Dismissed
Santa Singh Vs Gurdial Singh and Others
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 834
High Courts15 Oct 2001
Manoj Kumari Vs Shiv Kumar Bansal
Punjab And Haryana At Chandigarh · (2002) 2 LJR 211 : (2002) 2 RCR(Civil) 656