High Courts02 Nov 1999
Satpal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 83
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1999
1,562 judgments · page 13 of 79
High Courts02 Nov 1999
H.S.E.B. Vs Universal Fasteners (P) Ltd.
Punjab And Haryana At Chandigarh · (2000) 1 ICC 398 : (2000) 1 PLR 565 : (2000) 1 RCR(Civil) 49
High Courts02 Nov 1999
Kulwinder Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 158 : (2000) 2 RCR(Criminal) 591
High Courts02 Nov 1999
Hardev Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 2 AICLR 564 : (2000) 2 RCR(Criminal) 301
High Courts02 Nov 1999
Prem Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 551
High Courts02 Nov 1999Dismissed
Kailash Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 34 : (2000) 1 RCR(Civil) 290
Constitution of India, 1950 — Article 226Haryana Panchayati Raj Act, 1994 — Section 51(5)
High Courts02 Nov 1999Dismissed
Haryana State Electricity Board and Another Vs Universal Fasteners Pvt. Limited
Punjab And Haryana At Chandigarh · (2000) 124 PLR 565
Arbitration Act, 1940 — Section 28
High Courts02 Nov 1999Allowed
Surinder Kaur Vs Union Territory and Others
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 254 : (2000) 2 ILR (P&H) 1 : (2000) 124 PLR 809 : (2000) 2 RCR(Civil) 38
Capital of Punjab (Development and Regulation) Act, 1952 — Section 3Punjab Land Revenue Act, 1887 — Section 158, 16, 91
High Courts02 Nov 1999Dismissed
Narinder Kaur Sahi and Another Vs Mehnga Ram
Punjab And Haryana At Chandigarh · (2000) 2 ILR (P&H) 317
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts02 Nov 1999
Simranjit Singh Mann Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2000) 124 PLR 639
Passports Act, 1967 — Section 5(2), 6(2)
High Courts02 Nov 1999
Major Singh Vs Raj Kumar
Punjab And Haryana At Chandigarh · (2000) 1 ICC 687 : (2000) ISJ 186 : (2000) 1 RCR(Civil) 324
High Courts01 Nov 1999Dismissed
Aarti Sharma Vs Punjab University and Another
Punjab And Haryana At Chandigarh · AIR 2000 P&H 142 : (2000) 2 RCR(Civil) 152
Constitution of India, 1950 — Article 226
High Courts01 Nov 1999
Amrik Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 556
High Courts01 Nov 1999
Ajaib Singh Vs Arjun Singh
Punjab And Haryana At Chandigarh · (2000) 4 ICC 96 : (2000) 2 PLJ 200 : (2000) 3 RCR(Civil) 24
High Courts01 Nov 1999
Dharampal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 37 : (2000) 1 RCR(Criminal) 189
High Courts01 Nov 1999Dismissed
Surinder Singh Vs Nirmaljit Kaur
Punjab And Haryana At Chandigarh · AIR 2000 P&H 139 : (2000) 124 PLR 715 : (2000) 2 RCR(Civil) 135
Hindu Marriage Act, 1955 — Section 12(1)
High Courts01 Nov 1999Dismissed
Jaswant Singh and Others Vs Assistant Registrar, Co-op. Societies and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 83 : (2000) 2 RCR(Civil) 348
Limitation Act, 1963 — Section 5
High Courts01 Nov 1999Dismissed
Roshan Lal Vs Ganpat and Others
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 244 : (2000) 125 PLR 39 : (2000) 1 RCR(Civil) 227
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 19 Rule 2, Order 41 Rule 27Evidence Act, 1872 — Section 3
High Courts29 Oct 1999Dismissed
Gopal Singh (Died) through his L.Rs. Vs Devi Charan (Died) through his L.Rs.
Punjab And Haryana At Chandigarh · (2000) 125 PLR 66 : (2000) 1 RCR(Rent) 199
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(6)
High Courts29 Oct 1999Dismissed
Smt. Rama alias Ram Kala Vs Shri Anil Kumar Joshi
Punjab And Haryana At Chandigarh · (2000) 2 ILR (P&H) 58 : (2000) 124 PLR 711
Guardians and Wards Act, 1890 — Section 10, 25