High Courts05 Nov 1999
COMMISSIONER OF INCOME TAX Vs ANUPINDER SINGH
Punjab And Haryana At Chandigarh · (1999) 155 CTR 442
Income Tax Act, 1961 — Section 139, 143, 148, 215, 217
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1999
1,562 judgments · page 12 of 79
High Courts04 Nov 1999
Devinder Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 345 : (2000) 2 RCR(Criminal) 603
High Courts04 Nov 1999
Karnail Singh Vs Sub Divisional Officer (Civil)-cum-Colector, Sirsa
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 289
Constitution of India, 1950 — Article 226, 227Haryana Public Premises and Land (Eviction and Rent Recovery) Act, 1972 — Section 116, 4, 5, 7, 7(2)Haryana Public Premises and Land (Eviction and Rent Recovery) Rules, 1973 — Rule 6
High Courts04 Nov 1999
Kiran Overseas Exports Ltd. Vs Air Force Naval Housing Board
Punjab And Haryana At Chandigarh · (1999) 11 P&H CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Nov 1999Dismissed
Sandeep Kumar Vs Mohan Lal
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 8 : (2000) 124 PLR 446 : (2000) 2 RCR(Civil) 230
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts03 Nov 1999Allowed
Angrej Singh @ Arjan Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2000) 2 DMC 156 : (2000) 1 RCR(Criminal) 126
Criminal Procedure Code, 1973 (CrPC) — Section 125(3)
High Courts03 Nov 1999Dismissed
Babi Khushra Vs Ram Piari Khusra and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 825 : (2000) 1 RCR(Civil) 343
Constitution of India, 1950 — Article 19Contract Act, 1872 — Section 25
High Courts03 Nov 1999Allowed
Manphool Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 2 DMC 396 : (2000) 1 RCR(Criminal) 167
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts03 Nov 1999Allowed
Hardam Singh Vs Dev Singh and Others
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 236 : (2000) 124 PLR 432 : (2000) 1 RCR(Civil) 518
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts03 Nov 1999
Rukna Vs Wali Mohd.
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 176
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 53A, 54
High Courts03 Nov 1999
Sarvjeet Singh Vs Gurdial Singh
Punjab And Haryana At Chandigarh · (2000) 2 ICC 64 : (2000) 1 RCR(Civil) 452
High Courts03 Nov 1999
Malkiat Kaur Vs Star Autos and Engineers and others
Punjab And Haryana At Chandigarh · (2000) ACJ 1397 : (2000) 1 LLJ 1467
Constitution of India, 1950 — Article 39A, 41, 42, 43Employees Compensation Act, 1923 — Section 10, 11, 12, 13, 14Limitation Act, 1963 — Section 10, 4, 5
High Courts03 Nov 1999
Shrimati Malkiat Kaur Vs M/s. Star Autos and Engineer and others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 616
Constitution of India, 1950 — Article 41, 42, 43Employees Compensation Act, 1923 — Section 10, 11, 12, 13, 14Limitation Act, 1963 — Section 10, 4, 5
High Courts03 Nov 1999
Labh Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 2 AICLR 248 : (2000) 1 RCR(Criminal) 526
High Courts03 Nov 1999Allowed
Jagmail Singh Vs Amarjeet Kaur and Others
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 577 : (2000) 2 ILR (P&H) 25 : (2000) 124 PLR 428 : (2000) 1 RCR(Civil) 423
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts03 Nov 1999Allowed
Amarinder Singh and Others Vs Sant Longowal Institute of Engineering and Technology and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 595
Constitution of India, 1950 — Article 226
High Courts02 Nov 1999Dismissed
Chander Mohan Vs Brij Mohan
Punjab And Haryana At Chandigarh · (2000) 126 PLR 280 : (2000) 1 RCR(Rent) 79
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts02 Nov 1999Dismissed
Smt. Harinder Kaur Sahi and Another Vs Mehnga Ram
Punjab And Haryana At Chandigarh · (2000) 124 PLR 625 : (2000) 1 RCR(Rent) 31
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts02 Nov 1999
Darshan Singh Gill Vs Punjab Agricultural University
Punjab And Haryana At Chandigarh · (1999) 11 P&H CK 0111
High Courts02 Nov 1999Allowed
Atthar Mal (Dead) through his L.Rs. Vs Satish Kumar Aggarwal
Punjab And Haryana At Chandigarh · (2000) 124 PLR 587 : (2000) 2 RCR(Rent) 96
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)