High Courts16 Nov 1999Dismissed
Saraswati Industrial Syndicate Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 635 : (2000) 2 RCR(Civil) 83
Punjab Security of Land Tenures Rules, 1956 — Rule 8
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1999
1,562 judgments · page 11 of 79
High Courts16 Nov 1999
AGGARWAL STEEL TRADERS Vs COMMISSIONER OF INCOME TAX and Another
Punjab And Haryana At Chandigarh · (2000) 159 CTR 13
Income Tax Act, 1961 — Section 143, 147, 148, 260A, 40A
High Courts16 Nov 1999
Gurcharan Singh Vs Baldev Singh
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 380
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 226, 227Haryana Canal and Drainage Act, 1974 — Section 17, 20, 55, 55(6), 55(7)
High Courts16 Nov 1999Dismissed
Joginder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 300 : (2000) 125 PLR 671 : (2000) 2 RCR(Civil) 80
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226
High Courts15 Nov 1999Dismissed
Satish Gupta and Others Vs Yamuna Nagar Improvement Trust and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 772 : (2000) 1 RCR(Civil) 712
Constitution of India, 1950 — Article 226Punjab Town Improvement Act, 1922 — Section 24
High Courts15 Nov 1999Dismissed
Kulbhushan Kumar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 779 : (2000) 1 RCR(Civil) 323
Constitution of India, 1950 — Article 226
High Courts15 Nov 1999
Mohinder Singh Vs State of UT Chandigarh
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Criminal) 45
High Courts05 Nov 1999Allowed
State of Haryana and Others Vs Adarsh Filling Station
Punjab And Haryana At Chandigarh · (2000) 124 PLR 763 : (2000) 1 RCR(Civil) 361
Constitution of India, 1950 — Article 226Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 7Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965 — Rule 26A
High Courts05 Nov 1999Allowed
The Market Committee Vs Amar Nath Surinder Mohan
Punjab And Haryana At Chandigarh · (2000) 124 PLR 782 : (2000) 1 RCR(Civil) 326
Punjab Agricultural Produce Markets Act, 1961 — Section 31
High Courts05 Nov 1999Allowed
Union of India (UOI) Vs Kumari Diptee
Punjab And Haryana At Chandigarh · (2000) ACJ 1179 : AIR 2000 P&H 105 : (2000) 124 PLR 477 : (2000) 2 RCR(Civil) 355
Railways Act, 1989 — Section 123, 125
High Courts05 Nov 1999
Jnana Mandal Limited Vs Amrit Paper Limited
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 716
High Courts05 Nov 1999Allowed
Market Committee Vs Dhanna Mal Sehaj Ram
Punjab And Haryana At Chandigarh · (2000) 125 PLR 145 : (2000) 1 RCR(Civil) 250
Punjab Agricultural Produce Markets Act, 1961 — Section 31
High Courts05 Nov 1999
R.P. Mahajan Vs Ralson (India)
Punjab And Haryana At Chandigarh · (2000) 3 CCC 300 : (2000) 3 CivCC 300 : (2000) 1 RCR(Civil) 522
High Courts05 Nov 1999
Subhagya Wati Vs Tarsem Lal
Punjab And Haryana At Chandigarh · (2000) 1 ICC 87 : (2000) 1 RCR(Civil) 527
High Courts05 Nov 1999
Market Committee, Raikot Vs Perma Nand Sat Narain
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Civil) 256
High Courts05 Nov 1999
Market Committee, Raikot Vs Ram Saran Das Madho Ram
Punjab And Haryana At Chandigarh · (2000) 1 ICC 491 : (2000) 1 RCR(Civil) 253
High Courts05 Nov 1999
All India Institute of Medical Sciences, New Delhi and another Vs Attar Singh and others
Punjab And Haryana At Chandigarh · (2000) 85 FLR 911 : (2000) 2 ILR (P&H) 99 : (2000) 1 LLJ 1323 : (2000) 124 PLR 487
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts05 Nov 1999
Ajaib Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 2 AICLR 462 : (2000) 2 RCR(Criminal) 235
High Courts05 Nov 1999
Gurdip Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 506 : (2000) 1 RCR(Criminal) 494
High Courts05 Nov 1999Dismissed
Guljinder Singh Vs Hari Singh
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 79 : (2000) 125 PLR 153 : (2000) 3 RCR(Civil) 154 : (2000) 2 RCR(Civil) 100
Civil Procedure Code, 1908 (CPC) — Section 34Interest Act, 1978 — Section 2