High Courts17 Jan 1989Allowed

Moti Lal Vs Smt. Santosh Kumari

Punjab And Haryana At Chandigarh · AIR 1989 P&H 322 : (1989) 96 PLR 21 : (1989) 1 RCR(Rent) 552

East Punjab Urban Rent Restriction Act, 1949 — Section 13