High Courts31 Jan 1989
Commissioner of Income Tax Vs Usha Aggarwal
Punjab And Haryana At Chandigarh · (1990) 84 CTR 97 : (1989) 178 ITR 406
Income Tax Act, 1961 — Section 143, 143(1), 143(3), 144B, 147
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1989
1,260 judgments · page 59 of 63
High Courts31 Jan 1989Dismissed
Sarup Singh and others Vs The Land Acquisition Collector, Urban Development, Punjab, Chandigarh and others
Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0021
Land Acquisition Act, 1894 — Section 18
High Courts31 Jan 1989Allowed
M/s. Guru Nanak Paper Mills Private Limited and others Vs M/s. Ravi Sons Partnership Concern Industrial Area, Chandigarh
Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0008
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts31 Jan 1989Allowed
Narinder Kaur and another Vs Thakur Kirpal Singh and others
Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0006
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts30 Jan 1989Dismissed
M/s Stainco Enterprises Private Limited Faridabad and another Vs Shri Pyare Lal
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 438
High Courts30 Jan 1989
Commissioner of Income Tax Vs Hamdard Printing Press
Punjab And Haryana At Chandigarh · (1990) 82 CTR 341 : (1989) 179 ITR 413
Income Tax Act, 1961 — Section 33
High Courts27 Jan 1989Allowed
Kaushalaya Devi Vs Devi Dayal and another
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 536
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts27 Jan 1989Dismissed
Bhiwani Textile Mills, Bhiwani Vs Ram Lal Rajgaria
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Rent) 27
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(4)
High Courts27 Jan 1989
Suman Rani and anr. Vs Kapil Kumar Sachdeva
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 561
High Courts27 Jan 1989
Nanu Ram Goyal Engineer and Contractor Vs Haryana State and others
Punjab And Haryana At Chandigarh · AIR 1990 P&H 87 : (1989) 95 PLR 389
Arbitration Act, 1940 — Section 11, 12, 20, 28, 30
High Courts27 Jan 1989Allowed
Smt. Gurmeet Kaur Vs Gur Raj Singh
Punjab And Haryana At Chandigarh · AIR 1989 P&H 223 : (1989) 2 ILR (P&H) 39
Hindu Marriage Act, 1955 — Section 24
High Courts27 Jan 1989Dismissed
Parshotam Lal Vs Khadi Ashram, Kot Kishan Chand, Hoshiarpur Road, Jalandhar City
Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0001
High Courts25 Jan 1989Allowed
M/s. Delhi Cloth Mills, Marketing Department Delhi and others Vs Lachhman Dass
Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0104
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts25 Jan 1989
Karuna Rani Jain and Others Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1990) 82 CTR 58 : (1989) 178 ITR 321
Income Tax Act, 1961 — Section 143, 144
High Courts25 Jan 1989
Gram Panchayat Rajowal Vs Inder Singh and ors.
Punjab And Haryana At Chandigarh · (1989) PLJ 601 : (1991) 1 RRR 85
High Courts25 Jan 1989
Jai Singh Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 318 : (1989) 1 RCR(Criminal) 555
High Courts25 Jan 1989
Tara Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 750 : (1989) 2 RCR(Criminal) 67
High Courts24 Jan 1989
B.C.S. Kartar Chit Fund and Finance Co. P. Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 179 ITR 137
High Courts24 Jan 1989
Commissioner of Income Tax Vs Brij Bhushan Lal Suresh Kumar
Punjab And Haryana At Chandigarh · (1989) 179 ITR 83
Income Tax Act, 1961 — Section 184(7), 186(1)
High Courts24 Jan 1989
Commissioner of Income Tax Vs S.L. Chopra
Punjab And Haryana At Chandigarh · (1989) 179 ITR 65
Income Tax Act, 1961 — Section 154, 155, 215, 215(3), 217