High Courts03 Feb 1989Dismissed
Harpal Kaur Vs Dr. Rajinder Singh
Punjab And Haryana At Chandigarh · (1989) 02 P&H CK 0007
Civil Procedure Code, 1908 (CPC) — Section 10Penal Code, 1860 (IPC) — Section 314
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1989
1,260 judgments · page 58 of 63
High Courts02 Feb 1989
Commissioner of Income Tax Vs Sriyansh Knitters
Punjab And Haryana At Chandigarh · (1989) 80 CTR 235 : (1989) 178 ITR 466 : (1989) 45 TAXMAN 368
Income Tax Act, 1961 — Section 33(1)
High Courts02 Feb 1989
Commissioner of Income Tax Vs Kanhaya Lal Ram Chand (No. 1)
Punjab And Haryana At Chandigarh · (1989) 179 ITR 251
Income Tax Act, 1961 — Section 184(7)
High Courts02 Feb 1989
Commissioner of Income Tax Vs Nuchem Plastics Ltd.
Punjab And Haryana At Chandigarh · (1990) 82 CTR 357 : (1989) 96 PLR 132
Income Tax Act, 1961 — Section 40Income Tax Rules, 1962 — Rule 3, 6D
High Courts02 Feb 1989
Commissioner of Income Tax Vs Sunil Theatre
Punjab And Haryana At Chandigarh · (1989) 79 CTR 14 : (1989) 2 ILR (P&H) 250 : (1989) 177 ITR 558
Income Tax Act, 1961 — Section 77(1)
High Courts02 Feb 1989
Surjan Vs Collector, Karnal
Punjab And Haryana At Chandigarh · (1989) PLJ 139 : (1989) 1 RRR 322
High Courts01 Feb 1989Allowed
Dr. Subhash Chander Vs Giant Joginder Singh, Sewing Machine Repairer, Bhag Singh Road, Gurdaspur
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 435
High Courts01 Feb 1989
Pearl Woollen Mills Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 179 ITR 368
Income Tax Act, 1961 — Section 32, 72, 75
High Courts01 Feb 1989
Commissioner of Income Tax (Central) Vs Pearl Mechanical Engineering and Foundry Works (P) Ltd.
Punjab And Haryana At Chandigarh · (1989) 79 CTR 241 : (1989) 179 ITR 144
Income Tax Act, 1961 — Section 142(1), 144, 146, 246
High Courts01 Feb 1989
Commissioner of Income Tax Vs Kanda Rice Mills
Punjab And Haryana At Chandigarh · (1990) 85 CTR 5 : (1989) 178 ITR 446 : (1989) 44 TAXMAN 316
Income Tax Act, 1961 — Section 263
High Courts01 Feb 1989
Hari Chand and others Vs Chamba Ram and another
Punjab And Haryana At Chandigarh · (1989) 02 P&H CK 0086
Registration Act, 1908 — Section 17, 89(4)
High Courts01 Feb 1989
Ved Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 301
High Courts01 Feb 1989
Commissioner of Income Tax Vs Suri Sons
Punjab And Haryana At Chandigarh · (1989) 2 ILR (P&H) 236 : (1989) 177 ITR 406
Income Tax Act, 1961 — Section 37
High Courts01 Feb 1989
The Commissioner of Income Tax (Central) Vs Pearl Mech. Engg. and Foundry Works (P) Ltd.
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 159
Income Tax Act, 1922 — Section 23(4), 27, 34(1)Income Tax Act, 1961 — Section 142(1), 143(2), 144, 146, 147
High Courts01 Feb 1989
Bitoni Lamps Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 45 TAXMAN 397
Income Tax Act, 1961 — Section 40A(7)(a), 40A(7)(b)(i)
High Courts01 Feb 1989Allowed
Hari Chand (deceased) Rep. by his L.R's. Vs Chamba Ram and Others
Punjab And Haryana At Chandigarh · (1989) 02 P&H CK 0009
Registration Act, 1908 — Section 17, 20, 89
High Courts01 Feb 1989Allowed
Amin Chand Vs Mohan Lal
Punjab And Haryana At Chandigarh · (1989) 02 P&H CK 0003
High Courts31 Jan 1989Dismissed
M/s Kishori Lal Prem Nath Vs Kanwar Lal and others
Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0096
High Courts31 Jan 1989
Raghbir Singh Vs Karam Singh
Punjab And Haryana At Chandigarh · (1989) PLJ 457 : (1990) 2 RRR 42
High Courts31 Jan 1989
Commissioner of Income Tax Vs Madan Soap Factory
Punjab And Haryana At Chandigarh · (1989) 179 ITR 72