High Courts17 Jan 1989
Parkash Chand Sushil Kumar Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1990) 82 CTR 156 : (1989) 179 ITR 27
Income Tax Act, 1961 — Section 37, 69A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1989
1,260 judgments · page 62 of 63
High Courts17 Jan 1989Dismissed
Sat Dev Sole Proprietor of M/s S.D. Hosiery Mills, Purani Kotwali, Chaura Bazar, Ludhiana Vs Shri Sanjeev Garg
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Rent) 25
East Punjab Urban Rent Restriction Act, 1949 — Section 14
High Courts17 Jan 1989
Tarsem Chand Vs Niranjan Lal and another
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 434
High Courts17 Jan 1989
Ram Singh Vs Kartar Singh and Another
Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0005
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 7A
High Courts16 Jan 1989Allowed
Miss Ellen Joseph Vs Harbans Singh Grewal
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 684
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts16 Jan 1989
Reoti Parshad Anand Kumar Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 178 ITR 290
Income Tax Act, 1961 — Section 256
High Courts16 Jan 1989
Sewa Ram Vs Sunder Ram
Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0067
High Courts16 Jan 1989
Commissioner of Income Tax Vs Krishna Tent House
Punjab And Haryana At Chandigarh · (1989) 179 ITR 161
Income Tax Act, 1961 — Section 11, 11(1), 147, 2(15)
High Courts16 Jan 1989
Commissioner of Income Tax Vs Gobind Ram Vishan Dass
Punjab And Haryana At Chandigarh · (1989) 79 CTR 233 : (1989) 178 ITR 682
Income Tax Act, 1961 — Section 184
High Courts13 Jan 1989
Kuldip Singh Vs State of Punjab and anr
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 639 : (1989) 1 RCR(Criminal) 623
High Courts12 Jan 1989Allowed
Nanak Chand and Another Vs Nand Kumar
Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0095
Court Fees Act, 1870 — Article 1, 7
High Courts12 Jan 1989
Gurpal Singh Vs Raj Kumar Singla and Others
Punjab And Haryana At Chandigarh · (1989) 2 ILR (P&H) 214
High Courts12 Jan 1989Dismissed
State of Punjab and Others Vs Mehanga Ram and Others
Punjab And Haryana At Chandigarh · (1989) 2 ILR (P&H) 221 : (1990) 97 PLR 231
Constitution of India, 1950 — Article 162, 226
High Courts12 Jan 1989Allowed
V.S.R.K. Parma Hansa Vs Indian Oil Corporation and others
Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0073
High Courts12 Jan 1989
Harbhajan Singh Vs Financial Commissioner (Taxation) Punjab and another
Punjab And Haryana At Chandigarh · AIR 1990 P&H 237 : (1990) 1 ILR (P&H) 315 : (1989) 95 PLR 358
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 22, 24, 25, 33, 5
High Courts12 Jan 1989
Harinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 304
High Courts10 Jan 1989
Commissioner of Income Tax Vs National Spinning and Weaving Mills
Punjab And Haryana At Chandigarh · (1990) 1 ILR (P&H) 118 : (1989) 180 ITR 178
Income Tax Act, 1961 — Section 184, 256
High Courts10 Jan 1989
Commissioner of Income Tax Vs Mool Chand Behari Lal
Punjab And Haryana At Chandigarh · (1989) 178 ITR 665
Income Tax Act, 1961 — Section 271(1), 274, 275
High Courts10 Jan 1989
Joginder Paul Vs Gurdial Singh
Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0016
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts10 Jan 1989
Commissioner of Income Tax Vs National Spg. and Wvg. Mills
Punjab And Haryana At Chandigarh · (1989) 46 TAXMAN 170