High Courts25 Sept 1986Dismissed
Balbir Singh and Others Vs Satwant Singh and Others
Punjab And Haryana At Chandigarh · (1986) 09 P&H CK 0002
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1986
836 judgments · page 9 of 42
High Courts24 Sept 1986Allowed
Smt. Beant kaur Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1986) 09 P&H CK 0078
Punjab Urban Estates (Development and Regulation) Act, 1964 — Section 11A
High Courts24 Sept 1986
Commissioner of Income Tax Vs R.N. Oswal Hosiery Factory
Punjab And Haryana At Chandigarh · (1987) 59 CTR 51 : (1987) 165 ITR 662
Income Tax Act, 1961 — Section 35B, 35B(1)
High Courts24 Sept 1986
Lehna Singh Vs Gurnam Singh and others
Punjab And Haryana At Chandigarh · (1987) 1 CurLJ 598 : (1987) PLJ 1 : (1987) RRR 45
High Courts23 Sept 1986
Ram Chander Madhia Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1986) 09 P&H CK 0077
High Courts23 Sept 1986
Mange Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 172
High Courts23 Sept 1986
Banwari Lal Vs Municipal Committee, Narnaul
Punjab And Haryana At Chandigarh · (1986) PLJ 653 : (1986) RRR 41
High Courts22 Sept 1986Dismissed
Subedar Bakhsish Singh and another Vs Gurdial Singh and others
Punjab And Haryana At Chandigarh · (1986) 09 P&H CK 0059
High Courts19 Sept 1986
Bhagat Singh Vs Gurmukh Singh
Punjab And Haryana At Chandigarh · AIR 1987 P&H 80
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 3, Order 21 Rule 37, Order 21 Rule 40, 51
High Courts19 Sept 1986Dismissed
Laksmi Narain Vs Bharat Singh and Another
Punjab And Haryana At Chandigarh · (1986) 2 RCR(Rent) 583
High Courts19 Sept 1986
Tarsem Singh Vs Bhago
Punjab And Haryana At Chandigarh · (1987) 1 ACC 65 : (1987) ACJ 293 : (1986) 90 PLR 557
Penal Code, 1860 (IPC) — Section 304
High Courts18 Sept 1986
Gurbachan Singh Vs Sh. Talok Singh Altas Tarlok Singh
Punjab And Haryana At Chandigarh · (1986) 09 P&H CK 0083
High Courts18 Sept 1986Dismissed
Gurmail Kaur and others Vs General Manager, Pepsu Road Transport Corporation, Patiala and another
Punjab And Haryana At Chandigarh · (1986) 09 P&H CK 0080
High Courts18 Sept 1986
Ratnagar Cenkar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 145
High Courts17 Sept 1986Allowed
The Gram Ranchayat of Village Ramuwal Vs Santokh Singh
Punjab And Haryana At Chandigarh · (1986) 09 P&H CK 0082
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts17 Sept 1986Allowed
Pepsu Road Transport Corporation, Patiala Vs Piara Singh and Others
Punjab And Haryana At Chandigarh · (1986) 09 P&H CK 0070
Industrial Disputes Act, 1947 — Section 11A
High Courts17 Sept 1986
Sarwan Singh Dardi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1987 P&H 81 : (1987) 2 ILR (P&H) 292
Constitution of India, 1950 — Article 254Drugs and Cosmetics Rules, 1945 — Rule 123, 2, 65Indian Medical Council Act, 1956 — Section 2
High Courts17 Sept 1986
Nachhattar Kaur Vs Madho Dass
Punjab And Haryana At Chandigarh · (1987) 1 CurLJ 671 : (1987) PLJ 55 : (1987) RRR 5
High Courts17 Sept 1986
Harchand Singh and Others Vs Mohinder Kaur and Others
Punjab And Haryana At Chandigarh · AIR 1987 P&H 138 : (1987) 2 ILR (P&H) 323
Evidence Act, 1872 — Section 57, 57(1)Registration Act, 1908 — Section 4
High Courts16 Sept 1986
Ajit Singh Vs Ludhiana Improvement Trust
Punjab And Haryana At Chandigarh · (1987) PLJ 69 : (1987) RRR 460