High Courts07 Oct 1986
Phula Ram and Others Vs Mehada and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 37
Criminal Procedure Code, 1973 (CrPC) — Section 145
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1986
836 judgments · page 8 of 42
High Courts07 Oct 1986
Balbir Singh Vs Sawan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1987 P&H 174
Easements Act, 1882 — Section 13, 14, 4
High Courts07 Oct 1986
Union of India (UOI) Vs Hindustan Embroidery Mills Private Ltd. and Others
Punjab And Haryana At Chandigarh · (1987) 61 CTR 116 : (1987) 168 ITR 10 : (1987) 35 TAXMAN 365
High Courts07 Oct 1986
UNION OF INDIA Vs HINDUSTAN EMBROIDERY MILLS PRIVATE LTD. AND OTHERS.
Punjab And Haryana At Chandigarh · (1987) 61 CTR 116 : (1987) 168 ITR 10 : (1987) 35 TAXMAN 365
High Courts07 Oct 1986Allowed
Kuldip Singh Vs Presiding Officer Labour Court and Others
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 310
Constitution of India, 1950 — Article 12, 14, 226, 311(2)Industrial Disputes Act, 1947 — Section 10(1), 11A, 2, 25F
High Courts07 Oct 1986Dismissed
Harbans Lal Sabharwal Vs Sham Lal and another
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Rent) 23
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts06 Oct 1986Dismissed
Ajmer Singh Vs Ranjit Singh
Punjab And Haryana At Chandigarh · (1986) 2 RCR(Rent) 564
East Punjab Urban Rent Restriction Act, 1949 — Section 2(hh)
High Courts06 Oct 1986
Krishan Lal Vs Labour Court and Another
Punjab And Haryana At Chandigarh · (1987) 2 LLJ 110
Industrial Disputes Act, 1947 — Section 10MOTOR TRANSPORT WORKERS ACT, 1961 — Section 25, 37Payment of Wages Act, 1936 — Section 15
High Courts04 Oct 1986
State of Haryana Vs Yad Ram
Punjab And Haryana At Chandigarh · AIR 1987 P&H 203 : (1987) CrLJ 79 : (1987) 1 RCR(Criminal) 264
High Courts30 Sept 1986Dismissed
Dayal Singh Vs Shisha Singh and another
Punjab And Haryana At Chandigarh · (1986) 09 P&H CK 0073
High Courts30 Sept 1986Allowed
Delhi Transport Corporation Vs Subhash Chand and Another
Punjab And Haryana At Chandigarh · (1990) 68 CompCas 710 : (1987) 91 PLR 342
Motor Vehicles Act, 1939 — Section 95
High Courts29 Sept 1986
Gurnam Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 230
High Courts29 Sept 1986
Risala Vs Mam Chand
Punjab And Haryana At Chandigarh · (1987) PLJ 117 : (1987) RRR 176
High Courts26 Sept 1986
Income Tax OFFICER AND ANOTHER Vs SHANTI PARSHAD JAIN OTHERS.
Punjab And Haryana At Chandigarh · (1987) 64 CTR 174 : (1987) 167 ITR 238 : (1987) 32 TAXMAN 224
Income Tax Act, 1961 — Section 153, 293Land Acquisition Act, 1894 — Section 11, 18, 4
High Courts26 Sept 1986
Income Tax Officer and Another Vs Shanti Parshad Jain and Others
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 197
Civil Procedure Code, 1908 (CPC) — Section 115Income Tax Act, 1961 — Section 153, 293
High Courts26 Sept 1986Allowed
Food Corporation of India and Another Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 359 : (1987) 66 STC 7
Punjab General Sales Tax Act, 1948 — Section 4B
High Courts25 Sept 1986Allowed
Lakhpat Rai Vs United India Fire and General Insurance Co. Ltd. and Others
Punjab And Haryana At Chandigarh · (1988) ACJ 466 : (1989) 66 CompCas 460
High Courts25 Sept 1986Allowed
Satpal Vs Santokh Kumar and others
Punjab And Haryana At Chandigarh · (1986) 09 P&H CK 0055
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts25 Sept 1986
Resham Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 240
High Courts25 Sept 1986
Harbaksh Singh Gill and Others Vs Ram Rattan and Another
Punjab And Haryana At Chandigarh · AIR 1988 P&H 60 : (1987) 91 PLR 185
Specific Relief Act, 1963 — Section 16Transfer of Property Act, 1882 — Section 52