High Courts29 Oct 1986
Gurdev Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 660
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1986
836 judgments · page 6 of 42
High Courts29 Oct 1986
Gurnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 631
High Courts28 Oct 1986Dismissed
Sadhu Singh and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1986) 10 P&H CK 0061
High Courts28 Oct 1986
Gaur Brahmin Vidya Pracharini Sabha (Registered) Vs Maharishi Dayanand University, Rohtak and Others
Punjab And Haryana At Chandigarh · AIR 1987 P&H 252
Constitution of India, 1950 — Article 14, 19, 29, 29(2), 30Societies Registration Act, 1860 — Section 10, 13, 14, 16, 17
High Courts28 Oct 1986
Sant Kaur and Others Vs Nazar Singh and Others
Punjab And Haryana At Chandigarh · (1987) 1 ACC 232 : (1987) ACJ 797 : (1987) 91 PLR 92
High Courts28 Oct 1986Allowed
Anand Parkash Mangal Vs Shri Ram Saran and another
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 237
High Courts26 Oct 1986Dismissed
Baldev Setia and others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1986) 10 P&H CK 0018
Constitution of India, 1950 — Article 226, 227
High Courts24 Oct 1986
Sukhdev Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1988) CriLJ 59 : (1987) 1 RCR(Criminal) 122
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 10, 3, 8, 9
High Courts24 Oct 1986
Manna Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 219
High Courts24 Oct 1986
Narati Devi Vs Jeet Singh
Punjab And Haryana At Chandigarh · (1986) 2 AICLR 531 : (1987) 1 RCR(Criminal) 70
High Courts24 Oct 1986Allowed
Smt. Kamalbir Kaur Vs Baldev Raj
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 119
High Courts23 Oct 1986Dismissed
Gabril India Ltd. Vs Arun and Rajive (P.) Ltd.
Punjab And Haryana At Chandigarh · (1989) 65 CompCas 155
Companies Act, 1956 — Section 433Contract Act, 1872 — Section 74
High Courts23 Oct 1986
Shamsher Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) CriLJ 1238 : (1987) 1 RCR(Criminal) 53
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts23 Oct 1986Dismissed
Harbans Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 10 P&H CK 0010
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts22 Oct 1986Allowed
Kesho Dass Vs Chander Bhan and Others
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 89
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(ii)(a)
High Courts22 Oct 1986
Vinodkumar and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) CriLJ 1335 : (1987) 1 RCR(Criminal) 222
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 239, 294, 309
High Courts22 Oct 1986
Panni Lal Vs Med Singh
Punjab And Haryana At Chandigarh · (1987) 1 CurLJ 230 : (1987) PLJ 56 : (1987) RRR 6
High Courts22 Oct 1986
M/s Punjab Spinning and Weaving Mills Ltd. Sco No. 54-56, Sector 17-A, Chandigarh Vs M/s Bhiwani Trading Co. 176, Shivaji Gali, Hissar and Others
Punjab And Haryana At Chandigarh · (1986) 10 P&H CK 0009
Arbitration Act, 1940 — Section 20, 3
High Courts21 Oct 1986Dismissed
Brij Lal (deceased) represented by his Legal Representatives Vs Madan Lal Jain
Punjab And Haryana At Chandigarh · (1986) 10 P&H CK 0055
High Courts21 Oct 1986Allowed
Ramesh Gupta Vs Smt. Savitri Devi and Others
Punjab And Haryana At Chandigarh · (1987) ACJ 203 : (1989) 66 CompCas 183