High Courts12 Nov 1986Allowed
Union of India Vs Manga Singh and Others
Punjab And Haryana At Chandigarh · (1986) 11 P&H CK 0002
Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 7
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1986
836 judgments · page 5 of 42
High Courts12 Nov 1986Dismissed
Nirmal Singh Vs Smt. Balwant Kaur and Others
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 647
High Courts11 Nov 1986Dismissed
Deputy Lal Vs Suba Singh and Others
Punjab And Haryana At Chandigarh · (1986) 11 P&H CK 0062
Transfer of Property Act, 1882 — Section 53A
High Courts11 Nov 1986Dismissed
Gurdit Singh Vs Jagjit Singh
Punjab And Haryana At Chandigarh · (1986) 11 P&H CK 0059
Specific Relief Act, 1963 — Section 28
High Courts10 Nov 1986Allowed
Smt. Lajwanti Vs Sukh Lal
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 125
High Courts07 Nov 1986Dismissed
R.C. Chaudhri and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 339
Punjab Superior Judicial Service Rules, 1963 — Rule 12, 8
High Courts07 Nov 1986Dismissed
Gurbax Singh Vs Darshan Singh and Others
Punjab And Haryana At Chandigarh · (1986) 11 P&H CK 0003
High Courts06 Nov 1986Allowed
Bal Krishan Vs Walaiti Ram
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 96
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts06 Nov 1986
Chhote Lal Aggarwal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 263
High Courts06 Nov 1986Allowed
Teja Singh and Another Vs New India Insurance Co. and Others
Punjab And Haryana At Chandigarh · (1987) 2 ACC 524
Motor Vehicles Act, 1939 — Section 95(2)
High Courts06 Nov 1986
State Bank of India Vs Rocky tyres and Another
Punjab And Haryana At Chandigarh · (1986) 11 P&H CK 0004
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts05 Nov 1986
Sardari Lal and Co. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 87
High Courts05 Nov 1986
Ajaib Singh and ors. Vs State of Punjab .
Punjab And Haryana At Chandigarh · (1987) 1 CurLJ 373 : (1987) PLJ 226 : (1987) RRR 129
High Courts05 Nov 1986Allowed
Smt. Leela Wati and others Vs Hukam Chand and another
Punjab And Haryana At Chandigarh · (1986) 11 P&H CK 0006
Punjab Pre-emption Act, 1913 — Section 15(1)
High Courts30 Oct 1986Allowed
Sumitra Devi Vs Arjan Dass Arora and others
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 376
High Courts30 Oct 1986
Baljit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 50
High Courts29 Oct 1986Allowed
Raj Masih Vs Municipal Corporation and Another
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 202
Punjab Municipal Corporation Act, 1976 — Section 269, 269(1), 369, 396, 396(3)
High Courts29 Oct 1986
Ajay Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 1
High Courts29 Oct 1986
Teju Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 661
High Courts29 Oct 1986
Dalip Singh Naik Vs Financial Commissioner Revenue, Punjab
Punjab And Haryana At Chandigarh · (1987) 1 CurLJ 453 : (1987) PLJ 140 : (1987) RRR 40