High Courts27 Nov 1986
Daryao Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) 11 P&H CK 0019
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1986
836 judgments · page 3 of 42
High Courts27 Nov 1986
Harchand Singh @ Chand Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 177
High Courts26 Nov 1986Allowed
Mohinder Singh and Others Vs Union of India
Punjab And Haryana At Chandigarh · (1986) 11 P&H CK 0063
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts26 Nov 1986
Jagdish Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 152
High Courts26 Nov 1986
Bhagiratha Vs Janak and ors.
Punjab And Haryana At Chandigarh · (1987) 1 CurLJ 600 : (1987) PLJ 2 : (1987) RRR 46
High Courts26 Nov 1986
Bishamber Dayal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 183
High Courts25 Nov 1986
Mahant Garib Dass Chela Mahant Uttam Dass Dera Thakardwara, Opposite T.B. Hospital, Pattala Vs Smt. Harbans Kaur and others
Punjab And Haryana At Chandigarh · (1986) 11 P&H CK 0057
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts25 Nov 1986
Manjit Singh Vs Satish Kumar
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 178
High Courts25 Nov 1986
Billu Singh Vs Gurcharan Singh and ors..
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 56 : (1987) PLJ 168 : (1987) 2 PLR 460 : (1987) RRR 414
High Courts25 Nov 1986
Raunki Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 171
High Courts25 Nov 1986
Adeli Vijay Raj Vs Vijay Raj
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 159
High Courts24 Nov 1986
Karan Singh Dutta Vs Nanak Chand Gupta and State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 176
High Courts24 Nov 1986
Gram Panchayat, Jharsa Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 686
High Courts24 Nov 1986
Gamdoor Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 604
High Courts21 Nov 1986
Sat Narain Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 174
High Courts21 Nov 1986
Rama Nand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 281
High Courts21 Nov 1986
Raj Kishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 193
High Courts21 Nov 1986Allowed
Shri Ram Dayal and Another Vs Smt. Barfi Devi and Others
Punjab And Haryana At Chandigarh · (1986) 11 P&H CK 0005
High Courts20 Nov 1986Dismissed
Shakuntla Devi Vs Sham Nata and Prem Nath
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 355
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 8, Order 7 Rule 11
High Courts20 Nov 1986Dismissed
Shakuntla Devi Vs Sham Nath and Prem Nath
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 355
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 15, Order 33 Rule 2, Order 33 Rule 5, Order 33 Rule 8, Order 47 Rule 1