COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1986

836 judgments · page 2 of 42

High Courts10 Dec 1986

Ram Rattan Shukla Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · AIR 1987 P&H 229 : (1987) 2 ILR (P&H) 403 : (1987) 1 RCR(Rent) 385

Punjab Gram Panchayat Act, 1952 — Section 10, 4, 5, 6Punjab Gram Panchayat Election Rules, 1960 — Rule 3(1), 40

High Courts09 Dec 1986Allowed

Bhag Singh and Others Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1986) 12 P&H CK 0035

Constitution of India, 1950 — Article 226, 227

High Courts09 Dec 1986Dismissed

Ishwar Chand Jain Vs High Court of Punjab and Haryana at Chandigarh and Another

Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 434

Constitution of India, 1950 — Article 14, 16, 16(1), 226, 235Criminal Procedure Code, 1973 (CrPC) — Section 482Haryana Civil Services (Judicial Branch) Rules, 1951 — Rule 7(2)

High Courts08 Dec 1986Dismissed

Volta Ltd. Vs J.C. Malhotra and Another

Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 548

East Punjab Urban Rent Restriction Act, 1949 — Section 13

High Courts08 Dec 1986

Dina Nath Gulati Vs Santokh Kaur and Another

Punjab And Haryana At Chandigarh · AIR 1987 P&H 243 : (1987) 2 ILR (P&H) 384 : (1987) 1 RCR(Rent) 363

Constitution of India, 1950 — Article 37, 48East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(4), 2Provincial Small Cause Courts Act, 1887 — Section 17

High Courts08 Dec 1986

Chanan Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 153

High Courts04 Dec 1986

Hira Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 676

High Courts03 Dec 1986

Oriental Carpet Manufacturers (India) Ltd. Vs Income Tax Officer and Others

Punjab And Haryana At Chandigarh · (1987) 60 CTR 79 : (1987) 168 ITR 296 : (1987) 31 TAXMAN 80

Income Tax Act, 1961 — Section 147, 148

High Courts03 Dec 1986

ORIENTAL CARPET MANUFACTURERS (INDIA) LTD. Vs Income Tax OFFICER AND OTHERS.

Punjab And Haryana At Chandigarh · (1987) 60 CTR 79 : (1987) 168 ITR 296 : (1987) 31 TAXMAN 80

Income Tax Act, 1961 — Section 131, 139, 143, 147, 148

High Courts02 Dec 1986

Bhupinder Singh Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1987) CriLJ 1330 : (1987) 1 RCR(Criminal) 141 : (1988) 1 RCR(Criminal) 166

Criminal Procedure Code, 1973 (CrPC) — Section 457, 482Penal Code, 1860 (IPC) — Section 148, 149, 452

High Courts02 Dec 1986

Ishar Dass Vs Gulzar Singh and ors.

Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 625

High Courts02 Dec 1986

Sunil Oberoi Vs State of Haryana

Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 175

High Courts01 Dec 1986

Balwant Kaur and anr. Vs State of Punjab and ors.

Punjab And Haryana At Chandigarh · (1987) 1 CurLJ 664 : (1987) PLJ 52 : (1987) RRR 28

High Courts28 Nov 1986

Manohar Lal Sharma Vs Sita Rani

Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 160

High Courts28 Nov 1986

Bakhtawar Singh Vs State of Punjab and ors.

Punjab And Haryana At Chandigarh · (1987) 1 CurLJ 443 : (1987) PLJ 7 : (1987) RRR 51

High Courts28 Nov 1986

Mukand Lal and anr. Vs Darshan Singh and ors.

Punjab And Haryana At Chandigarh · (1987) 1 CurLJ 784 : (1987) PLJ 138 : (1987) RRR 24

High Courts28 Nov 1986

Sushil Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 688

High Courts27 Nov 1986Allowed

Surinder Singh Vs Punjab State and Others

Punjab And Haryana At Chandigarh · (1988) ACJ 789

High Courts27 Nov 1986

The Oriental Fire And General Insurance Co. Ltd. Vs Daya Chand and Others

Punjab And Haryana At Chandigarh · (1987) 2 ACC 475

High Courts27 Nov 1986

Adarsh Rattan and Others Vs State Bank of India, Jalandhar

Punjab And Haryana At Chandigarh · AIR 1987 P&H 232 : (1987) 2 ILR (P&H) 374

Civil Procedure Code, 1908 (CPC) — Section 9Hindu Succession Act, 1956 — Section 8Specific Relief Act, 1963 — Section 34