High Courts16 Sept 1986
Kishan Chand Verma Vs Shri Hari Om Gautam
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 585
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1986
836 judgments · page 10 of 42
High Courts15 Sept 1986Dismissed
Radha Kishan alias Radhey Sham Vs Smt. Anguri Devi and another
Punjab And Haryana At Chandigarh · (1986) RCR(Rent) 428 Supp
High Courts12 Sept 1986Dismissed
Ram Gopal Vs Jai Narain and others
Punjab And Haryana At Chandigarh · (1986) RCR(Rent) 591 Supp
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(ii)(b)
High Courts12 Sept 1986Allowed
Pawan Kumar Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 282
Constitution of India, 1950 — Article 12, 14, 16(4), 226, 28(3)University Grants Commission Act, 1956 — Section 3
High Courts12 Sept 1986Allowed
Gurdial Singh and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 274
Arms Act, 1959 — Section 10, 10(1), 2, 2(1), 25Criminal Procedure Code, 1973 (CrPC) — Section 194Penal Code, 1860 (IPC) — Section 307, 323, 34
High Courts12 Sept 1986
Jagmati Vs Harbans Singh, Capt. and anr.
Punjab And Haryana At Chandigarh · (1986) 2 AICLR 528
High Courts12 Sept 1986
Sukhdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) CriLJ 265
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Penal Code, 1860 (IPC) — Section 201, 21, 406, 409
High Courts12 Sept 1986
Gurdial Singh and Another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 274 : (1986) 2 RCR(Criminal) 432
Penal Code, 1860 (IPC) — Section 307, 34
High Courts11 Sept 1986Dismissed
M/s Alka Printed Products Pvt Limited Vs The Regional Provident Fund Commissioner, Haryana Respondent
Punjab And Haryana At Chandigarh · (1986) 09 P&H CK 0084
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts11 Sept 1986
Ved Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 57
High Courts11 Sept 1986
Karan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 173
High Courts11 Sept 1986Allowed
Sushila and Another Vs Delhi Union Territory and Others
Punjab And Haryana At Chandigarh · (1987) ACJ 1087
High Courts11 Sept 1986Allowed
Smt. Sushila and Others Vs Delhi Union Territory and Another
Punjab And Haryana At Chandigarh · (1987) ACJ 1087
High Courts11 Sept 1986Dismissed
Daljit Singh Vs Madan Mohan Anand
Punjab And Haryana At Chandigarh · (1986) 2 RCR(Rent) 584
High Courts10 Sept 1986Allowed
M/s Goyal Electric Stores Vs Punjab State Electricity Board, Patiala and others
Punjab And Haryana At Chandigarh · (1986) 09 P&H CK 0081
Arbitration Act, 1940 — Section 33
High Courts10 Sept 1986Allowed
Anjana Devi and Another Vs National Insurance Co. Ltd. and Others
Punjab And Haryana At Chandigarh · (1987) ACJ 51
High Courts10 Sept 1986
Krishna Khetarpal Vs Satish Lal
Punjab And Haryana At Chandigarh · AIR 1987 P&H 191 : (1987) 2 ILR (P&H) 264
Civil Procedure Code, 1908 (CPC) — Section 96(3)Hindu Marriage Act, 1955 — Section 13, 13B, 13B(2), 21, 23
High Courts10 Sept 1986
Suresh Chander Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 457
High Courts10 Sept 1986
Rajinder Singh Vs Jaswant Singh and anr.
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 151 : (1987) PLJ 68 : (1987) RRR 465
High Courts10 Sept 1986Allowed
Smt. Anjana Devi and others Vs National Insurance Co. Ltd. and another
Punjab And Haryana At Chandigarh · (1987) ACJ 51