High Courts04 Feb 1986
Gian Kaur Vs Piara Singh and Another
Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0017
Transfer of Property Act, 1882 — Section 122, 123
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1986
836 judgments · page 38 of 42
High Courts04 Feb 1986
Gurbax Rai Sood Vs Karnal Singh
Punjab And Haryana At Chandigarh · (1986) 2 RCR(Rent) 25
High Courts04 Feb 1986
Sardara Singh and Another Vs Banarshi Dass
Punjab And Haryana At Chandigarh · (1986) 2 RCR(Rent) 170
High Courts03 Feb 1986
Ajmer Singh Vs Additional Ditrict Judge, Sangrur and Others
Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0075
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 12, 136, 226, 227, 32Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33
High Courts03 Feb 1986
Mohan Lal . Vs Nand Singh and another .
Punjab And Haryana At Chandigarh · (1986) 1 LLR 631 : (1986) PLJ 592 : (1986) RRR 11
High Courts03 Feb 1986
Gurdial Singh Vs The Municipal Corporation, Jullundur and Another
Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0012
East Punjab Urban Rent Restriction Act, 1949 — Section 4Punjab Municipal Corporation Act, 1976 — Section 83, 93, 93(c)
High Courts03 Feb 1986Allowed
Deepa Dalal and another Vs Raghu Nath Singh and others
Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0011
High Courts03 Feb 1986Dismissed
Piara Singh Vs Commissioner, Workmen Compensation and Another
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 427
Constitution of India, 1950 — Article 226Workmens Compensation Act, 1923 — Section 30
High Courts01 Feb 1986
Bhartu Vs Collector, Sonepat
Punjab And Haryana At Chandigarh · (1987) 1 CurLJ 636 : (1987) PLJ 54 : (1987) RRR 29
High Courts31 Jan 1986
Ram Kishan Vs Santra Devi and Others
Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0083
East Punjab Urban Rent Restriction Act, 1949 — Section 16Evidence Act, 1872 — Section 1, 3Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 16
High Courts31 Jan 1986
Sushil Kumar Vs National Insurance Co. Ltd. and Others
Punjab And Haryana At Chandigarh · (1986) 2 ACC 3 : (1988) ACJ 52 : (1986) 89 PLR 458
Motor Vehicles Act, 1988 — Section 95
High Courts31 Jan 1986Allowed
Shri Dev Raj Gujral Vs Shri Tarsem Lal
Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0069
High Courts31 Jan 1986
Mukhtiar Singh Sandhu Vs Wealth-tax Officer and Another
Punjab And Haryana At Chandigarh · (1986) 55 CTR 196 : (1987) 1 ILR (P&H) 51 : (1986) 160 ITR 521
Land Acquisition Act, 1894 — Section 18
High Courts31 Jan 1986
Balwant Singh Vs Shahab Singh
Punjab And Haryana At Chandigarh · (1986) PLJ 251 : (1986) RRR 85
High Courts31 Jan 1986
State Bank of India Vs Avtar Singh Saih and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 381
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 5, 115
High Courts31 Jan 1986
Mukhtiar Singh Sandhu Vs Income Tax Officer and Another
Punjab And Haryana At Chandigarh · (1986) 160 ITR 526
Income Tax Act, 1961 — Section 147, 148Land Acquisition Act, 1894 — Section 18
High Courts30 Jan 1986Allowed
Pant Raj Sachdev Vs The Indian Red Cross Society and Others
Punjab And Haryana At Chandigarh · (1987) 1 ILR (P&H) 41
Constitution of India, 1950 — Article 12, 14, 16, 226Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 10, 11, 14, 16, 17Red Cross Society Act, 1920 — Section 10, 11, 13, 2, 3
High Courts30 Jan 1986
P.C. Wadhwa Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 1987 P&H 117
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 299, 299(1)Contract Act, 1872 — Section 70
High Courts30 Jan 1986
Ram Kishan Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1986) PLJ 399 : (1986) RRR 173
High Courts30 Jan 1986
Baldev Kaur and Others Vs The Punjab Roadways and Others
Punjab And Haryana At Chandigarh · (1986) 2 ACC 199 : (1987) ACJ 615 : (1986) 89 PLR 526