High Courts30 Jan 1986
Rattan Singh Vs Ajaib Singh and Others
Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0006
Registration Act, 1908 — Section 32, 33
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1986
836 judgments · page 39 of 42
High Courts29 Jan 1986Allowed
Mukhtiar Singh and Others Vs Krishna Gulati and Others
Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0080
Motor Vehicles Act, 1988 — Section 81
High Courts29 Jan 1986
Inder Kaur Vs Additional Director, Consolidation of Holdings, Punjab, Jullundur .
Punjab And Haryana At Chandigarh · (1986) PLJ 172 : (1986) RRR 84
High Courts29 Jan 1986
Ganpat Singh Vs Financial Commissioner, Haryana
Punjab And Haryana At Chandigarh · (1986) PLJ 442 : (1986) RRR 206
High Courts29 Jan 1986
Ram Chander Vs Harbhajan Singh
Punjab And Haryana At Chandigarh · (1986) 1 LLR 627 : (1986) PLJ 286 : (1986) Rent LR 176 : (1986) RRR 99
High Courts29 Jan 1986
Molu Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0035
High Courts29 Jan 1986
Mukhtiar Singh and Other Vs Smt. Krishna Gulati and Others
Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0007
Motor Vehicles Act, 1988 — Section 81
High Courts28 Jan 1986Dismissed
Hardip Singh and others Vs Dr. Kewal Krishan
Punjab And Haryana At Chandigarh · (1986) 2 RCR(Rent) 323
East Punjab Urban Rent Restriction Act, 1949 — Section 9
High Courts28 Jan 1986
Surinder Singh and Others Vs Rup Kaur and Others
Punjab And Haryana At Chandigarh · (1986) 2 RCR(Rent) 53
High Courts28 Jan 1986
Sham Singh and Another Vs Additional District Judge (III) Faridabab and Others
Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0070
Civil Procedure Code, 1908 (CPC) — Section 99Constitution of India, 1950 — Article 226, 227
High Courts28 Jan 1986
Purshotam and anr. Vs Firm Ram Chander Arjan Dass, Cotton Factory, Hansi
Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0041
High Courts28 Jan 1986
Purshotam & Anr. Vs Firm Ram Chander Arjan Dass, Cotton Factory, Hansi
Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0040
High Courts28 Jan 1986
Joginder Singh and others Vs Chuhra and another
Punjab And Haryana At Chandigarh · (1986) PLJ 388 : (1986) RRR 151
High Courts28 Jan 1986
Bedi alias Bhedi Vs Girdhari (since deceased) and others
Punjab And Haryana At Chandigarh · (1986) PLJ 622 : (1986) RRR 26
High Courts28 Jan 1986
Chamba Ram Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1986) PLJ 387 : (1986) RRR 151
High Courts28 Jan 1986
Bansi Lal and Another Vs The Principal, Regional Engineering College, Kurukshetra and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 274
High Courts28 Jan 1986
Union of India Vs Rieta Biscuit Company Private Limited, Patiala and Another
Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0010
High Courts27 Jan 1986
Dhanna Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1986) 1 AICLR 356
High Courts27 Jan 1986
Sujan Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 163
High Courts24 Jan 1986Dismissed
Om Milling and Dyeing Works Vs Superintendent of Central Excise
Punjab And Haryana At Chandigarh · (1986) 8 ECC 182 : (1986) 25 ELT 44
Central Excise Rules, 1944 — Rule 10, 173G(3)Central Excises and Salt Act, 1944 — Section 3(2), 3(3)