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Punjab And Haryana At Chandigarh judgments, 1986

836 judgments · page 40 of 42

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High Courts24 Jan 1986

Bimal Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · (1986) 1 AICLR 390

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High Courts24 Jan 1986

Shri Ganesh Sugar Works and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · AIR 1986 P&H 259 : (1987) 1 ILR (P&H) 19

Constitution of India, 1950 — Article 14, 19, 19(1), 39Essential Commodities Act, 1955 — Section 3Punjab Sugarcane (Regulation of Purchase and Supply) Act, 1953 — Section 3, 4
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High Courts23 Jan 1986

Ram Kirpal Vs State of Haryana through Samunder Singh and ors.

Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0036

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High Courts22 Jan 1986

Commissioner of Income Tax Vs Surinder Singh

Punjab And Haryana At Chandigarh · (1986) 57 CTR 212 : (1986) 2 ILR (P&H) 398 : (1986) 160 ITR 456

Finance Act, 1964 — Section 271(1)Income Tax Act, 1961 — Section 139(2), 256(2), 271(1)
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High Courts22 Jan 1986

Bharto Vs Nathu

Punjab And Haryana At Chandigarh · (1986) PLJ 433 : (1986) RRR 201

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High Courts22 Jan 1986

Bishamber Dayal Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · AIR 1986 P&H 203

Gram Panchayat Act — Section 97Punjab Municipal Act, 1911 — Section 169, 4Punjab Village Common Lands (Regulation) Act, 1961 — Section 2, 4, 5, 7
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High Courts21 Jan 1986Dismissed

Samita Dahiya and Another Vs M.D. University and Others

Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 386

Constitution of India, 1950 — Article 14, 15(1), 15(2)Maharshi Dayanand University Act, 1975 — Section 10, 13, 9A(5)
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High Courts21 Jan 1986

Prem Kumar Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 393

Constitution of India, 1950 — Article 311(2)
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High Courts20 Jan 1986

Shri Guru Maharaj Anandpur Ashram Trust, Guna and Others Vs Chander Parkash and Others

Punjab And Haryana At Chandigarh · AIR 1986 P&H 399 : (1986) RCR(Rent) 548 Supp

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
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High Courts20 Jan 1986

Ganga Ram Vs Union Territory, Chandigarh

Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0026

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High Courts19 Jan 1986

Arjan Singh Vs Amar Nath

Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0085

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High Courts16 Jan 1986

Sanwant Singh Vs Jail Singh and Others

Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0071

Civil Procedure Code, 1908 (CPC) — Section 100Punjab Security of Land Tenures Act, 1953 — Section 9
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High Courts16 Jan 1986

Union of India Vs Smt. Bishan Devi and Another

Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0064

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
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High Courts16 Jan 1986

Ranjit Singh Vs Registrar, Co-op.Societies, Haryana .

Punjab And Haryana At Chandigarh · (1986) ILR (P&H) 272 : (1986) PLJ 261 : (1986) RRR 86

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High Courts16 Jan 1986

Nand Kumar Tayal and Anr. Vs State of Haryana

Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0033

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High Courts15 Jan 1986

Commissioner of Income Tax Vs Himmat Ram Laxmi Narain

Punjab And Haryana At Chandigarh · (1986) 162 ITR 619

Income Tax Act, 1961 — Section 271(1)
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High Courts15 Jan 1986

Thath Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1986) PLJ 402 : (1986) RRR 180

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High Courts15 Jan 1986

Ranjha Ram Vs State of Punjab

Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0042

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High Courts15 Jan 1986

Harbans Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0037

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High Courts14 Jan 1986

Lachhman Dass Vs Ashok Kumar

Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 554

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 12
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