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Punjab And Haryana At Chandigarh judgments, 1986

836 judgments · page 36 of 42

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High Courts13 Feb 1986

Chajju Ram Vs The Joint Director, Panchayats (Commissioner), Punjab and Others

Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0073

Constitution of India, 1950 — Article 226, 227, 31AEast Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 18, 18(c), 23APunjab Gram Panchayat (Common Purposes Land, Eviction and Rent Recovery) Act, 1976 — Section 2(g), 3
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High Courts13 Feb 1986

Ajit Mohinder Singh and Others Vs Bhani and Another

Punjab And Haryana At Chandigarh · AIR 1987 P&H 167

East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 44Limitation Act, 1963 — Article 100, 65
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High Courts13 Feb 1986Dismissed

The Excise and Taxation Officer, Assessing Authority Vs Hardit Singh Bhagat Singh

Punjab And Haryana At Chandigarh · (1986) 63 STC 152

Constitution of India, 1950 — Article 226, 227Punjab General Sales Tax Act, 1948 — Section 11
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High Courts12 Feb 1986

Harjit Kaur and Others Vs The Tochi Transport Company (Regd.) Sangrur and Others

Punjab And Haryana At Chandigarh · (1986) 2 ACC 70

Motor Vehicles Act, 1939 — Section 110
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High Courts12 Feb 1986

Kailash Nath Vs State of Punjab

Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0060

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High Courts12 Feb 1986

Swaran Singh Vs Financial Commissioner, (Taxation), Punjab and Others

Punjab And Haryana At Chandigarh · AIR 1986 P&H 283 : (1987) 1 ILR (P&H) 62

Punjab Registration Money Lenders Act, 1938 — Section 3Punjab Tenancy Act, 1887 — Section 77
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High Courts11 Feb 1986

Sh. Gopi Krishan Khanna Vs M/s Texcardco, G.T. Road, Panipat and Others

Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0081

Civil Procedure Code, 1908 (CPC) — Section 151
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High Courts11 Feb 1986

The Oriental Carpet Manufacturors (India) Limited Vs The Municipal Corporation, Amritsar

Punjab And Haryana At Chandigarh · (1987) 2 RCR(Rent) 86

East Punjab Urban Rent Restriction Act, 1949 — Section 4Punjab Municipal Corporation Act, 1976 — Section 93, 93(b)
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High Courts11 Feb 1986

Ved Kumari Mittal and Ors. Vs State of Punjab

Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 119

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High Courts11 Feb 1986

Labh Singh Vs Sub Divisional Magistrate (Officer) Fazilka

Punjab And Haryana At Chandigarh · (1986) 1 CurLJ 588 : (1986) ILR (P&H) 244 : (1986) PLJ 252 : (1986) 1 PLR 422 : (1986) RRR 85

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High Courts11 Feb 1986

Rajesh Kumar Jain Vs M/s Kamal Kumar and Brothers and Others

Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 540

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High Courts10 Feb 1986Allowed

Union of India and Another Vs Shri Raghu Nandan and Others

Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0082

Limitation Act, 1963 — Section 14, 5
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High Courts10 Feb 1986

Kuldip Singh Vs Additional District Judge, Shri S.R. Bansal Kurukshetra and Others

Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0066

Punjab Gram Panchayat Act, 1952 — Section 5(5)(g)
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High Courts10 Feb 1986

Balbir Singh and others Vs State of Punjab

Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0039

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High Courts10 Feb 1986

Pakhar Singh and anr. Vs State of Punjab

Punjab And Haryana At Chandigarh · (1986) 2 CurLJ 637 : (1986) 2 CurLJ 224

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High Courts10 Feb 1986

Om Parkash Vs Parkash Chand

Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 535

East Punjab Urban Rent Restriction Act, 1949 — Section 12, 13, 13(3)(a)(iii)
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High Courts07 Feb 1986

Tehal Singh Vs Collector District Sirsa

Punjab And Haryana At Chandigarh · (1986) ILR (P&H) 168 : (1986) PLJ 466 : (1986) RRR 226

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High Courts07 Feb 1986

Narain Gir Vs State of Haryana

Punjab And Haryana At Chandigarh · (1986) ILR (P&H) 182 : (1986) PLJ 461 : (1986) RRR 222

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High Courts07 Feb 1986

Patiala Bus (Sirhand) Pvt. Ltd. Vs State Transport Appellate Tribunal, Ludhiana and Others

Punjab And Haryana At Chandigarh · AIR 1988 P&H 32 : (1987) 1 ILR (P&H) 56

Motor Vehicles Act, 1939 — Section 134(2), 44A, 47(3), 57, 57(2)
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High Courts06 Feb 1986Allowed

Daya Ram Vs The State of Haryana

Punjab And Haryana At Chandigarh · (1986) ShimLC 280

Punjab Excise Act, 1914 — Section 61(1)
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