High Courts05 Mar 1986Dismissed
Soran Gir Vs Manjit Singh and Others
Punjab And Haryana At Chandigarh · (1986) 03 P&H CK 0014
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1986
836 judgments · page 34 of 42
High Courts05 Mar 1986
Jaswant Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1986) 160 ITR 949
Income Tax Act, 1961 — Section 139(2), 139(8), 210, 217, 273A
High Courts04 Mar 1986Allowed
O.T.C. Agencies Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (1987) 30 TAXMAN 400
Income Tax Act, 1961 — Section 276C, 277, 278B, 40A(3)
High Courts04 Mar 1986Dismissed
Ram Niwas Vs Smt. Kusum Lata
Punjab And Haryana At Chandigarh · (1986) 03 P&H CK 0061
Hindu Marriage Act, 1955 — Section 9
High Courts04 Mar 1986
Kundan Lal and Other Vs Ram Devi
Punjab And Haryana At Chandigarh · (1986) 2 RCR(Rent) 337
East Punjab Urban Rent Restriction Act, 1949 — Section 15
High Courts04 Mar 1986
Suman Kumar Vs St. Thomas School and Hostel and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 38 : (1986) 2 ILR (P&H) 470 : (1986) 1 RCR(Rent) 218 : (1986) RCR(Rent) 218
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A, Order 8 Rule 6B, Order 8 Rule 6F, Order 8 Rule 6GSocieties Registration Act, 1860 — Section 6
High Courts04 Mar 1986
Shankar Vs Ram Kala and others
Punjab And Haryana At Chandigarh · (1986) PLJ 459 : (1986) RRR 220
High Courts04 Mar 1986
Jai Gopal Mehra and Smt. Suman Mehra Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (1986) 54 CTR 373 : (1986) 161 ITR 453
Income Tax Act, 1961 — Section 276C, 277, 278B
High Courts04 Mar 1986Allowed
Industrial Cables (India) Ltd. and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1986) 9 ECC 88 : (1986) 25 ELT 33
Customs Act, 1962 — Section 17, 18, 19, 2(1), 2(33)
High Courts04 Mar 1986
Jawahar Lal and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1986) 2 ACC 159 : (1987) ACJ 43 : (1986) 89 PLR 701
Motor Vehicles Act, 1988 — Section 110A
High Courts03 Mar 1986
Phul Kali Vs Deputy Commissioner, Rohtak
Punjab And Haryana At Chandigarh · (1986) PLJ 323 : (1986) RRR 122
High Courts28 Feb 1986Dismissed
Hardev Singh Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0061
Industrial Disputes Act, 1947 — Section 10(1)
High Courts28 Feb 1986
Indra Devi Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 592
High Courts28 Feb 1986Dismissed
Warring Co-Operative Agriculture Services Society Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 333
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 10(1), 10A, 17, 17(2)
High Courts27 Feb 1986
Sujan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0062
High Courts27 Feb 1986
Karan Singh and ors. Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 617 : (1988) 2 RRR 244
High Courts27 Feb 1986
Har Kaur Vs Gura Singh and Another
Punjab And Haryana At Chandigarh · AIR 1988 P&H 41 : (1987) 1 ILR (P&H) 93
High Courts26 Feb 1986Dismissed
Subhash Chander Jain Vs Haryana State Federation of Consumers Co-Operative Wholesale Stores and Others
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 464
Constitution of India, 1950 — Article 12
High Courts26 Feb 1986Dismissed
Subhash Chander Jain Vs The Haryana State Federation of Consumers Cooperative Wholesale Stores Ltd. and others
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 464
Constitution of India, 1950 — Article 12
High Courts26 Feb 1986
Anantbir Singh Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 397