High Courts29 Oct 1985
Bank of Baroda Vs Gurcharan Singh
Punjab And Haryana At Chandigarh · AIR 1986 P&H 252 : (1986) 89 PLR 46
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1985
970 judgments · page 9 of 49
High Courts29 Oct 1985
Yashodan Rani Vs Baldev Raj
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0030
High Courts26 Oct 1985
Puran Chand Vs Krishan Gopal
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0044
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)(iii)
High Courts25 Oct 1985Allowed
Ishwar Singh Punia Vs Atma Ram Mittal
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 229
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 1(3)
High Courts25 Oct 1985
Mr. Bhupinder Singh and Other Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0052
Constitution of India, 1950 — Article 226Punjab Co-operative Societies Act, 1961 — Section 16, 84A
High Courts25 Oct 1985
Jagan Singh and others Vs Chatin Kaur
Punjab And Haryana At Chandigarh · (1986) PLJ 142 : (1985) RRR 280
High Courts25 Oct 1985
Romesh Kumar Vs Bhagwan Dass Ahuja
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 273
Contempt of Courts Act, 1971 — Section 12, 20
High Courts24 Oct 1985Allowed
Surinder Kumar Jain Vs Smt. Sukh Dai and Others
Punjab And Haryana At Chandigarh · (1986) ACJ 848 : (1986) 60 CompCas 650 : (1986) 2 ILR (P&H) 269
Motor Vehicles Act, 1939 — Section 95, 95(1), 95(2)
High Courts24 Oct 1985
Mohinder Masih & Anr. Vs State of Punjab & anr.
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Criminal) 563
High Courts24 Oct 1985
Ram Piari Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0027
High Courts20 Oct 1985
Jagir Singh etc. Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0008
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153Land Acquisition Act, 1894 — Section 23(1A), 23(2), 4, 4(1)
High Courts18 Oct 1985
R.N. Hasija Vs Chuni Lal
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 164
High Courts18 Oct 1985
Tara Singh Vs Landra Co-op.Agri.Service Society Ltd.Landra
Punjab And Haryana At Chandigarh · (1986) PLJ 643 : (1987) 1 PLR 661 : (1986) RRR 544
High Courts18 Oct 1985
Ram Narain Paliwal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1986) 52 CTR 245 : (1986) 2 ILR (P&H) 373 : (1986) 162 ITR 539
Income Tax Act, 1961 — Section 171
High Courts18 Oct 1985
Vijay Kumar Vs Muni Lal Jain and Others
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 156
High Courts18 Oct 1985
The Punjab State Co-Operative Supply And Marketing Federation Limited, Chandigarh Vs Des Raj, Manager 'C' Grade, The Jallalabad Co-Operative Marketing Society Ltd.
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0003
Constitution of India, 1950 — Article 309Punjab Co-operative Societies Act, 1961 — Section 84A
High Courts18 Oct 1985
Commissioner of Income Tax Vs Maya Ram Jia Lal
Punjab And Haryana At Chandigarh · (1986) 53 CTR 314 : (1986) 2 ILR (P&H) 152 : (1986) 162 ITR 520
Income Tax Act, 1961 — Section 43(5)
High Courts17 Oct 1985Dismissed
Smt. Neelam Vs Mr. Vinod Kumar Midha
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts16 Oct 1985
Chhinda Mal and ors. Vs Raj Kumar, Sub Divisional Magistrate, Ballabhgarh and ors.
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0041
High Courts15 Oct 1985
Commissioner of Income Tax Vs Hoshiarpur Express Transport Co. Ltd.
Punjab And Haryana At Chandigarh · (1986) 52 CTR 103 : (1986) 162 ITR 393
Income Tax Act, 1961 — Section 271(1)