High Courts15 Oct 1985
Hindustan Sanitaryware and Industries Ltd. and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 289
Land Acquisition Act, 1894 — Section 23(2), 28, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1985
970 judgments · page 10 of 49
High Courts15 Oct 1985
Teja Singh and Ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 1 CurLJ 143
High Courts15 Oct 1985
Tej Ram Vs Amar Singh
Punjab And Haryana At Chandigarh · AIR 1986 P&H 318 : (1986) 2 ILR (P&H) 149 : (1986) RCR(Rent) 640 Supp
Civil Procedure Code, 1908 (CPC) — Section 145, 151, 47
High Courts15 Oct 1985
Udey Singh Vs Bakshish Singh and Others
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0011
Stamp Act, 1899 — Section 36
High Courts15 Oct 1985
Ram Kishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)
High Courts15 Oct 1985Allowed
Food Corporation of India and others Vs M/s Guru Harkishan Rai Rice Mills
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0002
Arbitration Act, 1940 — Section 34
High Courts14 Oct 1985
Pritam Singh Vs Raj Saini
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0042
High Courts14 Oct 1985
Parmeshwari Vs Kauri
Punjab And Haryana At Chandigarh · (1986) ILR (P&H) 142 : (1986) PLJ 46 : (1985) RRR 94
High Courts14 Oct 1985
Harbans Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 242
High Courts14 Oct 1985
Dara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Criminal) 210
High Courts14 Oct 1985
State of Haryana and Others Vs Vinod Kumar and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 407 : (1986) 2 ILR (P&H) 72
Haryana Ceiling on Land Holdings Act, 1972 — Section 26Punjab Security of Land Tenures Act, 1953 — Section 10A, 18, 25Punjab Security of Land Tenures Rules, 1956 — Rule 6
High Courts14 Oct 1985
Ujjagar Singh Vs Lajpat Rai
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 505
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts11 Oct 1985
Sohan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 446(2)
High Courts11 Oct 1985
Jatinderpal Singh Vs Nachhattar Singh and Others
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0068
High Courts11 Oct 1985Allowed
Amar Singh and others Vs Hira Singh and others
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0063
High Courts11 Oct 1985
State of Punjab Vs Nirmal Kumar and Ors.
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0045
High Courts11 Oct 1985
Jagir Singh & Ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0035
High Courts11 Oct 1985
Kashmiri Lal Saluja and others Vs Financial Commissioner, Punjab (Taxation), Chandigarh and others
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0004
Punjab Security of Land Tenures Act, 1953 — Section 19A, 19A, 19A(1), 19BPunjab Tenancy Act, 1887 — Section 100
High Courts10 Oct 1985
Tara Singh Vs Landra Co-Operative Agriculture Service Society Ltd. and others
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0070
Punjab Co-operative Societies Act, 1961 — Section 69
High Courts10 Oct 1985
Hari Kishan Dass Vs Smt. Daljit Kaur and Others
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 253
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 20Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13