COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1985

970 judgments · page 7 of 49

High Courts14 Nov 1985

H. Lange Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0065

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 17(1)(a), 18(a)(c, 29, 3(k)(i)

Read judgment

High Courts14 Nov 1985

Balwant Kaur and Others Vs Tilak Raj Gupta and Others

Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 110

East Punjab Urban Rent Restriction Act, 1949 — Section 7, 7(1)

Read judgment

High Courts14 Nov 1985

Shmt. Sudha Bahri and Another Vs Sarvjit Singh and Others

Punjab And Haryana At Chandigarh · (1986) ACJ 1103 : (1987) 62 CompCas 493 : (1986) 2 ILR (P&H) 277

Motor Vehicles Act, 1939 — Section 95(2)

Read judgment

High Courts14 Nov 1985Dismissed

State of Punjab Vs Mukhtiar Singh

Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 160

Constitution of India, 1950 — Article 311Punjab Civil Services Rules — Rule 2.14, 2.26

Read judgment

High Courts08 Nov 1985Allowed

Mittal Pipe Manufacturing Company Vs The State of Haryana

Punjab And Haryana At Chandigarh · (1987) 66 STC 202

Central Sales Tax Act, 1956 — Section 14

Read judgment

High Courts07 Nov 1985

Servants of The People Society, Lajpat Bhavan Lajpat Nagar, New Delhi Vs Shri Sumer Chand Bhatt

Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0069

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 7A

Read judgment

High Courts07 Nov 1985

Sham Dass Vs State of Punjab

Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0061

Read judgment

High Courts06 Nov 1985

Budh Singh Vs Union of India

Punjab And Haryana At Chandigarh · (1986) PLJ 412 : (1986) RRR 640

Read judgment

High Courts06 Nov 1985

Mange Ram Vs Collector, Sonepat

Punjab And Haryana At Chandigarh · (1986) PLJ 406 : (1986) RRR 637

Read judgment

High Courts06 Nov 1985Dismissed

Sarup Singh Vs Rattan Singh and others

Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0019

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32

Read judgment

High Courts05 Nov 1985

Ved Parkash Vs Union of India and Others

Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0082

Read judgment

High Courts05 Nov 1985

Rajaram Corn Products (Punjab) Private Limited Vs Superintendent, Central Excise Range (PBC) and Others

Punjab And Haryana At Chandigarh · (1986) 9 ECC 210 : (1986) 23 ELT 291

Central Excises and Salt Act, 1944 — Section 35B

Read judgment

High Courts05 Nov 1985

Daulat Ram Vs State of Haryana

Punjab And Haryana At Chandigarh · (1986) PLJ 173 : (1986) RRR 583

Read judgment

High Courts05 Nov 1985

Mangal Dass Vs State of Haryana

Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0042

Read judgment

High Courts05 Nov 1985

Gulzari Ram Vs State of Punjab

Punjab And Haryana At Chandigarh · (1986) PLJ 431 : (1986) RRR 652

Read judgment

High Courts05 Nov 1985

Ram Kishan Vs Chief Canal Officer, Haryana

Punjab And Haryana At Chandigarh · (1986) PLJ 249 : (1986) RRR 582

Read judgment

High Courts05 Nov 1985

State of Punjab Vs Kartar Singh and Others

Punjab And Haryana At Chandigarh · AIR 1986 P&H 312

Civil Procedure Code, 1908 (CPC) — Section 144Land Acquisition Act, 1894 — Section 18

Read judgment

High Courts05 Nov 1985Allowed

Pritam Singh and others Vs The State of Punjab and others

Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0012

Land Acquisition Act, 1894 — Section 4

Read judgment

High Courts04 Nov 1985

Ram Parkash Jerath Vs Om Parkash

Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 514

East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(i), 15

Read judgment

High Courts04 Nov 1985

Gulab Singh Vs State of Haryana .

Punjab And Haryana At Chandigarh · (1986) PLJ 124 : (1985) RRR 262

Read judgment