High Courts14 Nov 1984
Balbir Kaur Vs Ajit Singh
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 138
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1984
941 judgments · page 6 of 48
High Courts14 Nov 1984
Dev Paul Advocate Vs Madan Gopal, A.S.I.and anr.
Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0007
High Courts13 Nov 1984Dismissed
Nachhatar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0073
Penal Code, 1860 (IPC) — Section 307, 34
High Courts13 Nov 1984
Bohar Singh, Life Prisoner Borstal Jail, Faridkot Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 135
High Courts13 Nov 1984
Mahabir Parshad Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 700
High Courts13 Nov 1984
Bhagwan Dass and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 50
High Courts13 Nov 1984
Gurbachan Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0012
High Courts13 Nov 1984
G.L. Nagpal Vs M.P. Raizada and Others
Punjab And Haryana At Chandigarh · (1985) 1 ACC 281 : (1986) ACJ 517
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts12 Nov 1984Dismissed
M/s Rama Krishana Rice Mills, Sultanpur Lodhi Vs Municipal Committee, Sultanpur Lodhi and another
Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0069
Punjab Municipal Act, 1911 — Section 84, 86
High Courts12 Nov 1984Allowed
Oswal Woollen Mills Ltd. and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1985) 5 ECR 351 : (1984) 18 ELT 694 : (1985) 2 ILR (P&H) 52
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 10, 111, 122, 129
High Courts12 Nov 1984
Ram Niwas Yadav Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 162
High Courts12 Nov 1984
Tara Singh and anr. Vs Balbir Singh
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 309
High Courts12 Nov 1984
Bikram Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 33 : (1985) PLJ 273 : (1985) RRR 441
High Courts12 Nov 1984
Des Raj Vs Commissioner, Jalandhar Division
Punjab And Haryana At Chandigarh · (1985) PLJ 185 : (1985) RRR 446
High Courts12 Nov 1984
State of Punjab Vs Tej Kaur
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 223 : (1985) PLJ 146 : (1985) RRR 426
High Courts12 Nov 1984
Oswal Wollen Mills Ltd. and Another Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 88 : (1985) 4 ECC 81
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 111, 122, 129
High Courts12 Nov 1984Dismissed
Rama Krishna Rice Mills Vs Municipal Committee and Another
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 49
Punjab Municipal Act, 1911 — Section 61(1), 84, 86
High Courts12 Nov 1984
J.S.Parwana Vs State (Union Territory), Chandigarh
Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0006
High Courts09 Nov 1984
Mehru Vs Mohan Lal and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 143
Civil Procedure Code, 1908 (CPC) — Section 141, 148Contract Act, 1872 — Section 74Punjab Security of Land Tenures Act, 1953 — Section 18, 18(4), 25, 9
High Courts07 Nov 1984Allowed
Amar Nath Vs Joginder Lal and another
Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 346