High Courts03 Dec 1984
Ram Lubhaya and ors. Vs Ravinder Nath
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 701
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1984
941 judgments · page 4 of 48
High Courts03 Dec 1984
Kachauli Co-op. Garden Society Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 27 : (1985) PLJ 311 : (1985) RRR 468
High Courts30 Nov 1984
Usha Aggarwal and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 279
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts30 Nov 1984Allowed
Tarsem Lal Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0057
High Courts30 Nov 1984
Nanhu and another Vs Krishan Lal and others
Punjab And Haryana At Chandigarh · (1985) 1 CurLJ 229 : (1986) 1 LLR 448 : (1985) PLJ 608 : (1985) RRR 504
High Courts30 Nov 1984
NIEMLA TEXTILE FINISHING MILLS P. LTD. Vs Income Tax OFFICER AND ANOTHER.
Punjab And Haryana At Chandigarh · (1985) 45 CTR 263 : (1985) 1 ILR (P&H) 303 : (1985) 152 ITR 429
Constitution of India, 1950 — Article 226, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2, 4Industries (Development and Regulation) Act, 1951 — Section 2, 3
High Courts30 Nov 1984Dismissed
Narain Singh and others Vs Viru and others
Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0004
Hindu Adoptions and Maintenance Act, 1956 — Section 16
High Courts29 Nov 1984
Central Bank of India Vs B.K. Nayar and Another
Punjab And Haryana At Chandigarh · AIR 1985 P&H 161
Contract Act, 1872 — Section 133, 134, 135, 139, 145
High Courts29 Nov 1984
Sukhdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0027
High Courts29 Nov 1984
Harbans Kaur and Others Vs Nasib Singh and Others
Punjab And Haryana At Chandigarh · (1985) 1 ACC 437
High Courts28 Nov 1984
Prabha Khanna Vs Satish Chandra Gupta
Punjab And Haryana At Chandigarh · AIR 1985 P&H 191 : (1985) 2 ILR (P&H) 140
General Clauses Act, 1897 — Section 9(1)Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)(I)
High Courts28 Nov 1984
Ramo and Another Vs The Collector Land Acquisition Urban Estate and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 183 : (1985) 2 ILR (P&H) 137
Civil Procedure Code, 1908 (CPC) — Section 141Land Acquisition Act, 1894 — Section 18, 53, 9
High Courts28 Nov 1984
Surinder Kumar Vs Inspector General of Prisons, Punjab and others
Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0018
High Courts28 Nov 1984Dismissed
Agya Wati Vs Hira Singh and others
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 376
High Courts26 Nov 1984Dismissed
Bhagwana Vs Savitri Devi and Others
Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0019
High Courts23 Nov 1984
Man Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0052
High Courts23 Nov 1984
Hari Ram Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 404
High Courts23 Nov 1984
Rajinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 1 CurLJ 253
High Courts23 Nov 1984
Vishwa Mitter Vs Amrik Singh
Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 51
High Courts23 Nov 1984Allowed
Charanjit Singh and others Vs Additional Director, Consolidation Punjab, Chandigarh and others
Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0001
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21(3)