High Courts22 Nov 1984Allowed
Om Parkash Vs Sharma Electric Company
Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0074
Transfer of Property Act, 1882 — Section 53A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1984
941 judgments · page 5 of 48
High Courts22 Nov 1984Dismissed
Captain R.K. Jairath and others Vs Shri K.S. Singla
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 635
High Courts22 Nov 1984
Baldev Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0051
High Courts22 Nov 1984
Chander Bhan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 36 : (1985) PLJ 320 : (1985) RRR 547
High Courts22 Nov 1984
Krishan Kumar and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 63 : (1986) 1 LLJ 104
Constitution of India, 1950 — Article 14, 16
High Courts21 Nov 1984Allowed
Madan Mohan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 133 : (1985) 88 PLR 249
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 161, 162, 163, 165Prevention of Corruption Act, 1947 — Section 5(2), 5(3), 5(3A), 8
High Courts20 Nov 1984
Balbir Singh Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · AIR 1985 P&H 102
High Courts20 Nov 1984
New India Assurance Co. Ltd. Vs Jolly Engineers and Contractors (P) Ltd. and Others
Punjab And Haryana At Chandigarh · (1986) 59 CompCas 808 : (1985) 2 ILR (P&H) 126
Motor Vehicles Act, 1939 — Section 96(2)
High Courts20 Nov 1984
Jaswant Singh and another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1984) AICLR 714
High Courts20 Nov 1984Dismissed
Punjab State Vs Om Parkash and another
Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0010
High Courts19 Nov 1984Dismissed
Stephen Chemicals Ltd. Vs Delhi Cloth and General Mills Co. Ltd.
Punjab And Haryana At Chandigarh · (1987) 61 CompCas 355
Companies Act, 1956 — Section 483
High Courts19 Nov 1984
Dharam Pal and Others Vs Ganesh Dass and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 140 : (1985) 1 ILR (P&H) 297 : (1985) 82 PLR 379
Pepsu Tenancy and Agricultural Lands (Second Amendment) Act, 1956 — Section 7Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 7Punjab Tenancy Act, 1887 — Section 2
High Courts19 Nov 1984
Dharam Vir Vs Vinod Mahajan and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 169 : (1985) 1 ILR (P&H) 431 : (1985) 2 RCR(Rent) 105
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts16 Nov 1984Dismissed
Harbhajan Kaur Vs Manmohan Singh and others
Punjab And Haryana At Chandigarh · (1986) RCR(Rent) 351
High Courts16 Nov 1984Allowed
Tota Ram Vs Duli Chand and others
Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 256
High Courts16 Nov 1984
Barkat Singh and Others Vs Hans Raj Pandit, Driver and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 263 : (1985) 2 ILR (P&H) 115
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 13 Rule 10, Order 13 Rule 11, Order 13 Rule 2, Order 13 Rule 3Motor Vehicles Act, 1939 — Section 110, 110A, 110B, 110C, 110DPunjab Motor Accidents Claims Tribunal Rules, 1964 — Rule 20
High Courts14 Nov 1984
Shiromani Gurdwara Parbandhak Committee Vs Jalaur Singh and Another
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 110
Criminal Procedure Code, 1973 (CrPC) — Section 193(2), 409Punjab Courts Act, 1918 — Section 21, 21(2), 24Sikh Gurdwaras Act, 1925 — Section 12(10)
High Courts14 Nov 1984
Shiromani Curdwara Parbandhak Committee, Amritsar Vs Jalaur Singh and Another
Punjab And Haryana At Chandigarh · AIR 1985 P&H 203
Criminal Procedure Code, 1973 (CrPC) — Section 193(2), 409Punjab Courts Act, 1918 — Section 21(2), 24Sikh Gurdwaras Act, 1925 — Section 12(10)
High Courts14 Nov 1984
Harduari Lal and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) PLJ 1 : (1985) RRR 534
High Courts14 Nov 1984
Rattan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0026